High Courts30 Mar 2001Allowed
Sarla and Others Vs Ashok Kumar Sharma and Others
Rajasthan High Court · (2001) 2 ACC 574 : (2003) ACJ 147 : (2002) 1 RLW 362 : (2001) 4 WLN 22
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 47 of 63
High Courts30 Mar 2001
Bhanwara Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 3230
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Evidence Act, 1872 — Section 27, 34Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts29 Mar 2001Dismissed
Babu Lal Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2002) 1 LLJ 145 : (2001) 4 RLW 280 : (2001) 3 WLC 59
Industrial Disputes Act, 1947 — Section 12
High Courts29 Mar 2001Dismissed
Rajasthan State Road Transport Corporation, Jaipur Vs Pista and others (Smt.)
Rajasthan High Court · (2002) 2 ACC 568 : (2003) ACJ 1783 : (2001) 3 RLW 1536 : (2002) 1 WLC 756 : (2002) 1 WLN 266
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 173
High Courts29 Mar 2001
Chhaju Ram (Since Dead) Through L.R's Vs Revenue Appellate Authority and Others
Rajasthan High Court · (2002) 1 RLW 532 : (2002) 1 WLC 763
Panchayat and Nyay Panchayat General Rules, 1961 — Rule 270
High Courts29 Mar 2001Allowed
Satya Pal Chandrodaya and Others Vs Reserve Bank of India
Rajasthan High Court · (2002) 1 RLW 355 : (2001) 4 WLC 707 : (2001) 4 WLN 475
Constitution of India, 1950 — Article 14, 16
High Courts29 Mar 2001Dismissed
Madarshah Taiyabiya Society, Udaipur Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1687 : (2001) 2 WLN 216
Constitution of India, 1950 — Article 226
High Courts29 Mar 2001Dismissed
Ram Prasad Somani Vs The Bank of Rajasthan Limited
Rajasthan High Court · (2001) 4 RLW 13 : (2001) 3 WLC 517 : (2002) 1 WLN 153
COMPANIES ACT, 1956 — Section 166, 169, 291, 78, 79
High Courts29 Mar 2001
Chanan Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2001) CriLJ 3058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34
High Courts28 Mar 2001Dismissed
State of Rajasthan Vs Smt. Tamu and Others
Rajasthan High Court · (2002) 2 WLN 208
High Courts28 Mar 2001Dismissed
Sohan Lal Choudhary Vs The Judge Industrial Tribunal
Rajasthan High Court · (2001) 3 RLW 1770 : (2001) 3 WLC 149
High Courts28 Mar 2001Dismissed
Kulwant Rai Handa Vs Lakshman Swaroop Sharma and Others
Rajasthan High Court · (2002) 1 RLW 92 : (2001) 4 WLC 572 : (2001) 4 WLN 56
Criminal Procedure Code, 1973 (CrPC) — Section 340Rajasthan Co-operative Societies Act, 1965 — Section 137, 75
High Courts28 Mar 2001Allowed
Banwari Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 334 : (2002) 2 WLC 96 : (2001) 4 WLN 591
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Mar 2001Dismissed
State Vs Prithvi Singh
Rajasthan High Court · (2001) CriLJ 2770 : (2002) WLC 90
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 313, 323, 341, 354
High Courts27 Mar 2001Partly Allowed
J.K. Udaipur Udyog Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1736 : (2003) 131 STC 88 : (2002) 2 WLC 106 : (2001) 3 WLN 112
Central Sales Tax Act, 1956 — Section 8(5)Civil Procedure Code, 1908 (CPC) — Section 152Customs Act, 1962 — Section 25
High Courts27 Mar 2001Dismissed
State Vs Sharif
Rajasthan High Court · (2001) CriLJ 3261 : (2002) WLC 160
Criminal Procedure Code, 1973 (CrPC) — Section 313Passports (Entry into India) Rules, 1950 — Rule 3, 6
High Courts27 Mar 2001Allowed
Ramesh Chand and Another Vs Shriram Sharma
Rajasthan High Court · AIR 2002 Raj 65 : (2002) 2 RLW 870 : (2002) 5 WLC 749 : (2002) 1 WLN 113
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 16 Rule 7
High Courts27 Mar 2001
Ramji Lal Meena Vs The High Court of Judicature for Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1199 : (2001) 2 WLC 350 : (2001) 4 WLN 331
Constitution of India, 1950 — Article 14, 16(1), 16(4), 335, 46Rajasthan Civil Services (Recruitment of Release Emergency Commissioned and Short Services Commissioned Officers) Rules, 1968 — Rule 21, 3(1)Rajasthan Higher Judicial Service Rules, 1969 — Rule 14
High Courts27 Mar 2001Dismissed
Sukhdas and ors Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 3138 : (2001) 4 RCR(Criminal) 60 : (2001) 3 RLW 1716 : (2001) 2 WLN 683
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 158, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Mar 2001Dismissed
Ram Chandra and Others Vs State of Rajasthan and Union of India (UOI)
Rajasthan High Court · (2002) 1 RLW 327 : (2002) 5 WLC 134 : (2002) 1 WLN 313
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(1), 50, 57