High Courts18 Apr 2001Allowed

Ganpat Mal Dhariwal Vs Sukhraj and Another

Rajasthan High Court · AIR 2001 Raj 372 : (2001) 3 RLW 1605 : (2002) 1 WLC 299 : (2001) 4 WLN 276

Evidence Act, 1872 — Section 91Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 17, 49
High Courts18 Apr 2001Allowed

Ram Bharosi Vs State of Rajasthan

Rajasthan High Court · (2002) 2 RCR(Criminal) 724 : (2002) 2 RLW 852 : (2001) 3 WLC 252 : (2002) 1 WLN 402

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 42(1), 42(2)
High Courts18 Apr 2001

Shish Ram Vs Smt. Santosh

Rajasthan High Court · (2001) 2 DMC 610 : (2001) 4 RLW 225 : (2001) 2 WLC 482 : (2001) 4 WLN 77

Civil Procedure Code, 1908 (CPC) — Section 24Penal Code, 1860 (IPC) — Section 406, 498A
High Courts16 Apr 2001Allowed

Ram Swaroop Vs State and Another

Rajasthan High Court · (2001) 2 DMC 347 : (2002) 2 RCR(Criminal) 723 : (2002) 2 RLW 842 : (2001) 4 RLW 384 : (2002) 5 WLC 547

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A