High Courts19 Apr 2001
Commissioner of Income Tax Vs Rajasthan State Warehousing Corporation
Rajasthan High Court · (2001) 169 CTR 143 : (2002) 120 TAXMAN 538
Income Tax Act, 1961 — Section 10, 256
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 43 of 63
High Courts19 Apr 2001
Commissioner of Income Tax, Jaipur Vs Agarwal Flooring Stone Co.
Rajasthan High Court · (2002) 120 TAXMAN 754 : (2002) 1 WLC 475
Income Tax Act, 1961 — Section 43B
High Courts19 Apr 2001
B.L. Murarka Vs Commissioner of Income Tax
Rajasthan High Court · (2001) 251 ITR 225
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts19 Apr 2001
Commissioner of Income Tax Vs Gokuldass and Co.
Rajasthan High Court · (2002) 253 ITR 633 : (2002) 1 RLW 564
Income Tax Act, 1961 — Section 250, 250(5), 251, 251(1), 35B
High Courts19 Apr 2001
Commissioner of Income Tax Vs Agarwal Flooring Stone Co.
Rajasthan High Court · (2002) 253 ITR 595 : (2002) 1 RLW 560 : (2002) 2 WLN 75
Income Tax Act, 1961 — Section 28, 43B
High Courts19 Apr 2001Dismissed
State of Rajasthan Vs Ram Narayan
Rajasthan High Court · (2002) 2 RLW 860 : (2002) 2 WLC 81 : (2001) 3 WLN 203
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2001Allowed
Shah Theatres Pvt. and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 1 RLW 34 : (2002) 5 WLC 809 : (2001) 4 WLN 271
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(3)
High Courts19 Apr 2001Allowed
Shah Theatres Pvt. Ltd. and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 2 RLW 1100 : (2002) 5 WLC 809 : (2001) 4 WLN 271
Constitution of India, 1950 — Article 14, 226Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2(3)Rajasthan Public Trusts Act, 1959 — Section 17
High Courts19 Apr 2001Allowed
Ashok Kumar Bansal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 177
Rajasthan Service Rules, 1951 — Rule 23
High Courts19 Apr 2001Dismissed
Manoj Kumar Soni and Others Vs Rajasthan Public Service Commission and Others
Rajasthan High Court · (2002) 1 RLW 377 : (2001) 4 WLC 675 : (2001) 3 WLN 693
Bar Council of India Rules, 1975 — Rule 49
High Courts19 Apr 2001
Commissioner of Income Tax, Jaipur Vs Gokuldass and Co.
Rajasthan High Court · (2002) 1 WLN 464
Income Tax Act, 1961 — Section 35B
High Courts19 Apr 2001
Commissioner of Income Tax Vs AGARWAL FLOORING STONE CO.
Rajasthan High Court · (2002) 172 CTR 239
Income Tax Act, 1961 — Section 139, 28, 43B
High Courts19 Apr 2001Dismissed
Shyam Lal Sankhla Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 4 RLW 351 : (2002) 1 WLN 171
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2001Dismissed
Mahipal Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 263 : (2001) 3 WLC 132 : (2002) 1 WLN 214
Criminal Procedure Code, 1973 (CrPC) — Section 242, 311, 482Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 394
High Courts19 Apr 2001Allowed
Trilok Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 04 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Apr 2001
B. L. MURARKA Vs COMMISSIONER OF INCOME TAX
Rajasthan High Court · (2001) 169 CTR 94
Income Tax Act, 1961 — Section 256, 271
High Courts18 Apr 2001Dismissed
Ratan and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 216 : (2001) 2 WLC 733 : (2001) 4 WLN 581
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 323, 325, 34
High Courts18 Apr 2001
Mahesh Arora Vs Nidhipati Singhania
Rajasthan High Court · (2001) 4 RLW 122 : (2001) 4 WLN 340
Criminal Procedure Code, 1973 (CrPC) — Section 200, 362, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 138, 406, 420
High Courts18 Apr 2001Dismissed
Phoosa Ram Vs State and Others
Rajasthan High Court · AIR 2001 Raj 360 : (2001) 4 RLW 246 : (2001) 3 WLC 414 : (2001) 4 WLN 183
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207Rajasthan Motor Vehicles Taxation Act, 1951 — Section 13B, 14, 15, 16, 17
High Courts18 Apr 2001
Commissioner of Income Tax Vs B.L. Murarka
Rajasthan High Court · (2001) 250 ITR 714 : (2001) 4 RLW 540 : (2002) 1 WLN 89
Income Tax Act, 1922 — Section 33B, 35, 35(1)Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 154