High Courts26 Apr 2001Dismissed
Tejpal Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 251 : (2001) 3 WLC 457 : (2007) 3 WLN 87
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13, 20, 7
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 41 of 63
High Courts25 Apr 2001Allowed
Sukhram alias Shubhram Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 232 : (2001) 3 WLC 467 : (2001) 4 WLN 260
Criminal Procedure Code, 1973 (CrPC) — Section 161, 193, 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 336
High Courts25 Apr 2001Allowed
Mohan Singh Vs State
Rajasthan High Court · (2001) 4 RLW 272 : (2007) 3 WLN 246
Penal Code, 1860 (IPC) — Section 304A
High Courts25 Apr 2001Dismissed
Laxman Dan Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4501 : (2002) 1 RLW 341 : (2002) 5 WLC 73 : (2002) 1 WLN 440
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 342, 376
High Courts25 Apr 2001
Kaila Devi Vs Kishan Lal Meena
Rajasthan High Court · (2002) 2 ACC 606 : (2002) 1 WLC 620
Motor Vehicles Act, 1988 — Section 95
High Courts25 Apr 2001Allowed
Ashok Kumar Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 1 RLW 205 : (2001) 4 WLN 638
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts24 Apr 2001Allowed
Madan Vs The State of Rajasthan
Rajasthan High Court · (2001) 04 RAJ CK 0142
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts24 Apr 2001
Smt. Kanta and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 501 : (2001) 4 RLW 592 : (2002) 1 WLC 55 : (2002) 1 WLN 390
Penal Code, 1860 (IPC) — Section 109, 302
High Courts24 Apr 2001Dismissed
Ramavtar Sharma Vs Smt. Santosh
Rajasthan High Court · (2001) CriLJ 2650
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Hindu Marriage Act, 1955 — Section 9
High Courts24 Apr 2001
Panna Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 58
Penal Code, 1860 (IPC) — Section 148, 149, 308, 324, 325
High Courts24 Apr 2001Dismissed
Smt. Sharmila Pandya Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1630 : (2002) 1 WLN 244
Rajasthan Panchayati Raj Rules, 1996 — Rule 265, 274, 296
High Courts24 Apr 2001
Commissioner of Income Tax Vs Jain Cables P. Ltd.
Rajasthan High Court · (2001) 168 CTR 471 : (2001) 252 ITR 785 : (2002) 120 TAXMAN 63
Income Tax Act, 1961 — Section 40A(2)
High Courts24 Apr 2001Allowed
Hari Ram Vs Central Narcotics Bureau
Rajasthan High Court · (2001) CriLJ 4867
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 42, 50, 55
High Courts24 Apr 2001Dismissed
Jai Narain Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4915 : (2002) 1 RLW 534 : (2002) 1 WLC 318 : (2003) 2 WLN 136
Penal Code, 1860 (IPC) — Section 302
High Courts24 Apr 2001Allowed
State of Rajasthan Vs Murari Lal and Others
Rajasthan High Court · (2002) 2 RLW 1084 : (2002) 3 WLN 261
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts24 Apr 2001
Maharaj Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 2 RLW 1320 : (2001) 2 WLC 497
High Courts24 Apr 2001
State of Raj. Vs Murari Lal and Others
Rajasthan High Court · (2002) 3 RCR(Criminal) 428 : (2002) 3 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 242, 248Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts24 Apr 2001Dismissed
Meer Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 154 : (2001) 4 WLN 485
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 341, 376, 447
High Courts24 Apr 2001Dismissed
Manak Chand Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 547 : (2002) 1 WLC 295 : (2001) 4 WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 32
High Courts24 Apr 2001Dismissed
Trilok Ram Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 585 : (2002) 3 WLN 154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304