High Courts27 Feb 2001
Laxmi Industries Vs Commissioner of Income Tax
Rajasthan High Court · (2001) 170 CTR 33 : (2001) 250 ITR 616 : (2002) 120 TAXMAN 849
Income Tax Act, 1961 — Section 80HHC
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 53 of 63
High Courts27 Feb 2001
Commissioner of Income Tax Vs Laxmi Sales
Rajasthan High Court · (2001) 250 ITR 777 : (2001) 118 TAXMAN 701
Income Tax Act, 1961 — Section 132, 132(5), 256(1), 256(2), 271(1)
High Courts27 Feb 2001
State of Rajasthan and Others Vs Deva Ram
Rajasthan High Court · (2001) CriLJ 2353
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 307, 323, 34
High Courts27 Feb 2001
Commissioner of Income Tax Vs Jairamdass Lokesh Kumar
Rajasthan High Court · (2001) 250 ITR 526
High Courts27 Feb 2001Allowed
Vegta and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 24
Penal Code, 1860 (IPC) — Section 366
High Courts27 Feb 2001Dismissed
State of Rajasthan and Another Vs R.T.T. Jodhpur and Others
Rajasthan High Court · (2001) 3 RLW 1427
Constitution of India, 1950 — Article 14
High Courts26 Feb 2001
Narain Singh Vs Union of India
Rajasthan High Court · (2001) 2 RLW 1255 : (2001) 2 WLC 390 : (2007) 2 WLN 339
High Courts26 Feb 2001
CWT Vs SMT. SITA DEVI
Rajasthan High Court · (2002) 172 CTR 20
Wealth Tax Act, 1957 — Section 16(1)
High Courts26 Feb 2001Allowed
Chunni Lal Vs Bharat Lal
Rajasthan High Court · (2002) 24 PTC 535
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 105, 8
High Courts26 Feb 2001
Commissioner of Wealth Tax (C.W.T.) Vs Sita Devi and Others
Rajasthan High Court · (2002) 257 ITR 258 : (2002) 1 RLW 316 : (2002) 1 WLN 507
Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 15, 16Wealth Tax Rules, 1957 — Rule 2
High Courts26 Feb 2001
Pratap Singh Vs High Court of Judicature of Rajasthan
Rajasthan High Court · (2001) 2 RLW 1122 : (2001) 2 WLC 1 : (2001) 4 WLN 25
Constitution of India, 1950 — Article 14, 16Rajasthan Higher Judicial Service Rules, 1969 — Rule 17, 19, 20(1)
High Courts26 Feb 2001Dismissed
Sudarshan Vs State of Rajasthan
Rajasthan High Court · (2001) 4 WLN 5
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 50, 8
High Courts26 Feb 2001
Commissioner of Income Tax, Jodhpur Vs Laxmi Art Studio, Udaipur
Rajasthan High Court · (2001) 3 RLW 1395 : (2001) 3 WLC 220 : (2001) 2 WLN 531
Income Tax Act, 1961 — Section 32
High Courts26 Feb 2001
Commissioner of Income Tax Vs Laxmi Art Studio
Rajasthan High Court · (2001) 168 CTR 380 : (2001) 249 ITR 710
Income Tax Act, 1961 — Section 143, 256, 263, 32A
High Courts24 Feb 2001Allowed
Rajasthan State Road Transport Corporation and Another Vs Kanti Lal Vyas and Another
Rajasthan High Court · (2009) 3 RLW 1998
Constitution of India, 1950 — Article 227
High Courts23 Feb 2001Dismissed
United India Insurance Co. Ltd. Vs Nidhi Toshniwal and Others
Rajasthan High Court · (2003) ACJ 761 : (2001) 4 WLC 183
Motor Vehicles Act, 1988 — Section 149, 2, 96
High Courts23 Feb 2001Allowed
Priti Vs Chairman, U.P. State Road Transport Corporation and Another
Rajasthan High Court · (2003) ACJ 289
High Courts23 Feb 2001Dismissed
Ram Kumar Dhanuka Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 112 CompCas 637 : (2002) 2 RLW 832 : (2001) 118 TAXMAN 535 : (2001) 2 WLC 282 : (2001) 4 WLN 85
Income Tax Act, 1961 — Section 132, 132(1), 144
High Courts23 Feb 2001Dismissed
R.S.R.T.C., Jaipur Vs Smt. Soni Devi and others
Rajasthan High Court · (2001) 3 CivCC 128 : (2001) 3 RLW 1421 : (2001) 2 WLC 468 : (2001) 2 WLN 406
Motor Vehicles Act, 1988 — Section 163
High Courts23 Feb 2001
Commissioner of Income Tax Vs Eklingji Trust
Rajasthan High Court · (2001) 167 CTR 367 : (2001) 250 ITR 699
Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 13(2)