High Courts17 Jul 2001Dismissed
Mohd. Yunus Vs Amarjeet Singh
Rajasthan High Court · (2001) 07 RAJ CK 0017
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 30 of 63
High Courts17 Jul 2001Allowed
Rajendra Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 253
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Jul 2001Allowed
Narendra Kumar Gupta Vs Smt. Indu
Rajasthan High Court · AIR 2002 Raj 169 : (2002) 1 CivCC 89 : (2002) 1 DMC 430 : (2002) 2 RCR(Civil) 32 : (2002) 1 RLW 702 : (2002) 3 WLN 85
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts17 Jul 2001Dismissed
Sadhu Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 146
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 2001Allowed
Hindu Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLN 34
Criminal Procedure Code, 1973 (CrPC) — Section 169, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Jul 2001Dismissed
State of Rajasthan Vs Ramji Lal and Others
Rajasthan High Court · (2002) 2 RLW 716 : (2001) 3 WLC 609 : (2002) 3 WLN 118
Constitution of India, 1950 — Article 226
High Courts16 Jul 2001Dismissed
State of Rajasthan Vs Mahendra Singh
Rajasthan High Court · (2002) 3 RCR(Criminal) 214 : (2002) 2 RLW 1136 : (2002) 2 WLN 113
Penal Code, 1860 (IPC) — Section 114, 376
High Courts16 Jul 2001Dismissed
Smt. Rukmani Devi Vs Badri Narayan
Rajasthan High Court · (2002) 1 CivCC 518 : (2002) 1 DMC 552 : (2001) 3 WLC 689 : (2001) 4 WLN 692
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Jul 2001Allowed
Ashok Bhatnagar Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLC 479 : (2002) 5 WLN 372
Constitution of India, 1950 — Article 51A(j)
High Courts13 Jul 2001Allowed
Akshay Kumar Jagdhari Vs The State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLN 533
Rajasthan Archeology Museum Service Rules, 1960 — Rule 28(1)
High Courts13 Jul 2001Dismissed
National Insurance Co. Vs Mansa Ram and Others
Rajasthan High Court · (2002) 1 RLW 617 : (2002) 2 WLC 161 : (2003) 2 WLN 245
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts12 Jul 2001Dismissed
Municipal Corporation, Kota Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2001) 07 RAJ CK 0115
Industrial Disputes Act, 1947 — Section 25F
High Courts12 Jul 2001Dismissed
Bhure Khan and Another Vs Shyam Sunder Sharma
Rajasthan High Court · (2002) 3 RLW 1785 : (2002) 5 WLC 751
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts12 Jul 2001Allowed
Management Committee, Kanodiya Mahila Mahavidyalaya, Jaipur Vs University of Rajasthan, Jaipur
Rajasthan High Court · AIR 2001 Raj 354 : (2002) 1 RLW 609
Rajasthan University Act, 1946 — Section 13
High Courts12 Jul 2001Dismissed
Manoj Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 615 : (2002) 3 WLN 112
High Courts12 Jul 2001Dismissed
Sardar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 229 : (2002) 2 RLW 1235 : (2002) 5 WLC 626 : (2002) 1 WLN 623
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts12 Jul 2001Dismissed
Hanuman Mal Vs Jaskaran and Others
Rajasthan High Court · (2002) 1 RLW 613 : (2002) 2 WLC 351 : (2001) 4 WLN 703
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Jul 2001Dismissed
State of Rajasthan Vs Kesa and Others
Rajasthan High Court · (2002) CriLJ 432 : (2002) 1 WLN 423
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304A, 304B, 306, 489A
High Courts12 Jul 2001Allowed
Faglu Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 361
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 55
High Courts11 Jul 2001Dismissed
Commissioner of Income Tax Vs Saddruddin Hussain
Rajasthan High Court · (2003) 263 ITR 677
Income Tax Act, 1961 — Section 145, 145(2), 260A