High Courts20 Jul 2001Allowed
Ashwini Kumar Bhardwaj Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 179
Penal Code, 1860 (IPC) — Section 411Wild Life (Protection) Act, 1972 — Section 40, 49, 51, 55, 9
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 29 of 63
High Courts20 Jul 2001
Harish Tolani Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1618
Evidence Act, 1872 — Section 10, 6Penal Code, 1860 (IPC) — Section 120B, 292, 376
High Courts20 Jul 2001
State of Rajasthan Vs Likhma Ram and Others
Rajasthan High Court · (2002) 4 RLW 1975 : (2002) 4 WLN 608
Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts20 Jul 2001Dismissed
Khadi and Gramodyog Board Rajasthan, Jaipur Vs Rampal Karadia
Rajasthan High Court · (2001) 3 RLW 1865 : (2001) 3 WLC 331 : (2001) 3 WLN 690
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2001
Chiranji Lal Tak Vs Union of India and Others
Rajasthan High Court · (2001) 252 ITR 333 : (2002) 120 TAXMAN 602
Constitution of India, 1950 — Article 226
High Courts19 Jul 2001Dismissed
Inder Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 721 : (2002) 2 RCR(Criminal) 428 : (2002) 1 RLW 689 : (2003) 2 WLN 286
Penal Code, 1860 (IPC) — Section 375, 376
High Courts19 Jul 2001
Shakoor Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1148 : (2002) 1 WLN 290
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts19 Jul 2001Allowed
Chagan Lal Munnalal and Another Vs RIICO and Others
Rajasthan High Court · (2002) 3 RLW 1719 : (2002) 3 WLN 244
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts19 Jul 2001Dismissed
Bundu Khan Vs Nagar Nigam, Jaipur
Rajasthan High Court · (2002) 92 FLR 44 : (2001) 3 RLW 1848 : (2001) 3 WLC 353 : (2001) 3 WLN 711
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2001Allowed
Smt. Mohini Devi Vs Ram Chandra Vardani
Rajasthan High Court · (2002) 1 RLW 685 : (2002) 2 RLW 1292 : (2001) 3 WLC 622 : (2002) 2 WLN 549
Family Courts Act, 1984 — Section 7Hindu Marriage (Amendment) Act, 1985 — Section 13Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 9
High Courts19 Jul 2001Allowed
Babu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1142 : (2002) 1 WLC 490
Rajasthan Tenancy Act, 1955 — Section 175, 42, 63, 63(1)
High Courts18 Jul 2001Allowed
Naresh @ Ram Naresh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 1986 : (2002) 4 WLC 688
Penal Code, 1860 (IPC) — Section 302, 394
High Courts18 Jul 2001
U.O.I. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 1991 : (2003) 1 WLN 644
Constitution of India, 1950 — Article 226
High Courts17 Jul 2001Allowed
Smt. Pushpa Kochar and Others Vs The Rajasthan High Court and Others
Rajasthan High Court · (2001) 4 RLW 490 : (2001) 3 WLC 269 : (2002) 3 WLN 174
Constitution of India, 1950 — Article 14, 141, 15, 16, 233Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 12, 13, 14
High Courts17 Jul 2001Allowed
Nana Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 683 : (2000) 2 WLC 694
Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2001Allowed
Ajeet Singh Vs New India Insurance Co.
Rajasthan High Court · (2002) 4 RCR(Civil) 413 : (2002) 3 RLW 1866 : (2002) 4 WLN 160
Motor Vehicles Act, 1988 — Section 171
High Courts17 Jul 2001Dismissed
Umed Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts17 Jul 2001Allowed
Shahid Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 717 : (2001) 3 WLC 603 : (2001) 3 WLN 687
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts17 Jul 2001Allowed
Saifullan Khan and Others Vs Doongar Ram and Others
Rajasthan High Court · (2002) 1 ACC 521 : (2002) ACJ 521 : AIR 2001 Raj 352 : (2001) 3 WLC 598
Motor Vehicles Act, 1988 — Section 168
High Courts17 Jul 2001Allowed
State of Rajasthan Vs Dipti Ram
Rajasthan High Court · (2001) CriLJ 3910 : (2001) 4 RCR(Criminal) 765
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 3(1), 441, 447