High Courts30 Jul 2001Dismissed

Narayan Lal Vs Kumari Leela

Rajasthan High Court · (2002) 2 DMC 26 : (2002) 2 RCR(Criminal) 419 : (2001) WLC 763

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts27 Jul 2001

Narayan Vs Madan

Rajasthan High Court · AIR 2001 Raj 378 : (2002) 2 RLW 802 : (2002) 4 WLN 440

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A