High Courts26 Jul 2001
Har Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1694
Penal Code, 1860 (IPC) — Section 148, 304, 307
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 28 of 63
High Courts26 Jul 2001Dismissed
Mukesh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1251 : (2002) 5 WLC 407 : (2002) 2 WLN 171
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts25 Jul 2001Allowed
Kishanlal Vs State of Rajasthan
Rajasthan High Court · (2001) 07 RAJ CK 0121
Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 2001Allowed
Ram Kishore Pareek Vs Rajasthan Legislative Assembly and Others
Rajasthan High Court · (2001) 3 RLW 1873 : (2001) 3 WLC 358 : (2001) 3 WLN 679
High Courts25 Jul 2001Dismissed
R.S.R.T.C. Vs Sardara and Others
Rajasthan High Court · (2002) 2 RLW 1325 : (2002) 5 WLC 563
Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140
High Courts25 Jul 2001Dismissed
Bhanwarilal Sharma Vs Board of Sec. Edu. Raj. Ajmer
Rajasthan High Court · (2002) 2 RLW 1310
Rajasthan Service Rules, 1951 — Rule 8(2)
High Courts25 Jul 2001Allowed
State of Rajasthan Vs Satnam Singh @ Satta Singh
Rajasthan High Court · (2002) 2 RLW 1272 : (2002) 2 WLN 347
Penal Code, 1860 (IPC) — Section 307, 458
High Courts25 Jul 2001Dismissed
R.S.R.T.C. Vs Smt. Shanti Devi and Others
Rajasthan High Court · (2002) 2 RLW 1330
Motor Vehicles Act, 1988 — Section 140, 166
High Courts25 Jul 2001Partly Allowed
Oriental Insurance Company Ltd. Vs Kamla Bai and Others
Rajasthan High Court · (2001) 3 RLW 1888 : (2001) 3 WLC 370 : (2001) 3 WLN 675
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jul 2001
Mohan Das Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1471 : (2002) 4 WLN 278
Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Jul 2001
Beni Ram Kushwaha Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1881 : (2001) 3 WLC 334 : (2001) 3 WLN 717
Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5), 16
High Courts24 Jul 2001Allowed
Jagdish @ Tempu Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 779 : (2001) WLC 679
Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2001Dismissed
Mrinal Kantidas Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 567 : (2002) 2 RLW 1113 : (2002) 1 WLC 508 : (2002) 2 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2001Allowed
Birdhi Chand Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 725 : (2002) 3 WLN 102
Rajasthan Service of Engineers (Building and Roads Branch) Rules, 1954 — Rule 24(A)
High Courts23 Jul 2001Allowed
Smt. Nirmala Arya Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 776 : (2002) 3 WLN 99
High Courts21 Jul 2001Dismissed
Mahesh Chandra Purohit Vs Container Corporation of India Ltd. and Others
Rajasthan High Court · AIR 2002 Raj 5 : (2002) 1 RLW 695 : (2002) 1 WLC 140 : (2001) 4 WLN 671
Constitution of India, 1950 — Article 226
High Courts21 Jul 2001Partly Allowed
Narsa Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1120 : (2002) 2 WLN 479
Penal Code, 1860 (IPC) — Section 304, 323, 34, 452
High Courts21 Jul 2001
Commissioner of Income Tax Vs Gotan Lime Khanij Udhyog
Rajasthan High Court · (2002) 256 ITR 243
Income Tax Act, 1961 — Section 145, 145(1), 145(2), 43(B)
High Courts20 Jul 2001Dismissed
RSEB and Others Vs Kantilal
Rajasthan High Court · (2002) 4 WLN 510
Constitution of India, 1950 — Article 14, 311
High Courts20 Jul 2001Allowed
Suwa Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 324, 326, 334, 335