COURT ARCHIVE

Rajasthan High Court judgments, 2001

1,257 judgments · page 31 of 63

High Courts11 Jul 2001Dismissed

Mahadev Ram Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 3 RLW 1768 : (2001) 3 WLC 630 : (2001) 3 WLN 705

Rajasthan Subordinate Service (Recruitment and Other Service Conditions) Rules, 1960 — Rule 12, 7

High Courts11 Jul 2001

Kundanlal Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 2 WLN 249

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149

High Courts10 Jul 2001Allowed

Krishan Murari Agrawal Vs Madho Lal Tak

Rajasthan High Court · (2001) 3 WLC 396 : (2002) 3 WLN 116

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)

High Courts10 Jul 2001Dismissed

Ajmer Vidhyut Vitaran Nigam Vs Bherulal and Others

Rajasthan High Court · (2002) 3 WLN 348

Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 304A, 337, 379

High Courts10 Jul 2001Allowed

Miss Parul Agarwal Vs University of Rajasthan and Others

Rajasthan High Court · AIR 2002 Raj 70 : (2002) 1 RLW 675 : (2002) 5 WLC 824 : (2002) 1 WLN 571

Constitution of India, 1950 — Article 14

High Courts10 Jul 2001

Prahlad Rai Vs Pradeep Kumar and Others

Rajasthan High Court · (2002) 2 ACC 147 : (2003) ACJ 1822 : (2002) 1 RLW 669 : (2002) 1 WLC 654 : (2002) 2 WLN 311

Motor Vehicles Act, 1988 — Section 163A

High Courts10 Jul 2001Allowed

Smt. Mohani Khandelwal Vs State of Rajasthan

Rajasthan High Court · (2002) 1 RLW 666 : (2002) 3 WLN 114

High Courts10 Jul 2001Dismissed

Union of India and Others Vs Shanker Lal and Another

Rajasthan High Court · (2001) 3 RLW 1750 : (2001) 3 WLN 658

Railway Services (Pension) Rules, 1993 — Rule 15, 15(4)

High Courts10 Jul 2001Allowed

Jagdish and Others Vs State of Rajasthan

Rajasthan High Court · (2002) 4 WLN 267

Criminal Procedure Code, 1973 (CrPC) — Section 161, 371Penal Code, 1860 (IPC) — Section 392, 395

High Courts10 Jul 2001Allowed

Arjun Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 4621

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 363, 366, 376

High Courts10 Jul 2001Dismissed

State of Rajasthan and Another Vs Bhanwar Lal Verma and Others

Rajasthan High Court · AIR 2002 Raj 11 : (2001) 3 RLW 1763 : (2001) 3 WLC 350 : (2001) 3 WLN 663

Civil Procedure Code, 1908 (CPC) — Section 151, 152Income Tax Act, 1961 — Section 154Rajasthan Municipalities Act, 1959 — Section 63, 9

High Courts09 Jul 2001Dismissed

National Insurance Company Ltd. Vs Smt. Kamla Kanwar and Others

Rajasthan High Court · (2002) ACJ 1394 : (2002) 1 RLW 662

Motor Vehicles Act, 1939 — Section 95(2)

High Courts09 Jul 2001Allowed

Sikhar Chand (Now Dead) through L.R.'s Vs Santi Kumar and Another

Rajasthan High Court · (2002) 1 RLW 659 : (2002) 1 WLC 537

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)

High Courts09 Jul 2001Dismissed

Jagdish Thakur Vs Manoj Sharma

Rajasthan High Court · (2002) 3 RLW 1924 : (2001) WLC 648

Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)

High Courts06 Jul 2001Allowed

S.C. Luhadia Vs The Managing Director, State Bank of Bikaner and Jaipur

Rajasthan High Court · (2002) 1 RLW 648 : (2002) 3 WLN 80

Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

High Courts06 Jul 2001Dismissed

Om Prakash Joshi, Advocate and ors Vs State of Rajasthan and ors

Rajasthan High Court · AIR 2002 Raj 33 : (2001) 3 RLW 1694 : (2001) 3 WLC 199 : (2001) 3 WLN 632

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 3 Rule 4(6), 2(7)Constitution of India, 1950 — Article 124(2), 126, 13, 13(3), 14Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(1), 24(4), 24(8), 321

High Courts06 Jul 2001Allowed

Dharmendra Parth Vs State of Rajasthan

Rajasthan High Court · (2002) 93 FLR 403 : (2002) 1 RLW 653 : (2002) 1 WLC 609

Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 10, 5

High Courts06 Jul 2001Allowed

Smt. Maya L. Dhingrani Vs U.C.O. Bank, Head Officer

Rajasthan High Court · (2002) 1 RLW 650 : (2002) 5 WLC 763

Succession Act, 1925 — Section 372

High Courts06 Jul 2001Dismissed

State of Rajasthan and anr Vs Gauri Shanker Mandavewala

Rajasthan High Court · AIR 2002 Raj 68 : (2001) 3 RLW 1734 : (2001) 3 WLC 196 : (2001) 3 WLN 668

Rajasthan Municipalities Act, 1959 — Section 63(1), 63(2), 63(3), 63(4)

High Courts06 Jul 2001Dismissed

Dharam Chand Vs Karam Chand (Now Dead) Through L.R.'s

Rajasthan High Court · (2002) 1 RLW 657

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)