High Courts06 Jul 2001Dismissed
Union of India and ors Vs Central Administrative Tribunal and anr
Rajasthan High Court · (2001) 3 RLW 1714 : (2001) 3 WLC 193 : (2001) 3 WLN 671
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 32 of 63
High Courts05 Jul 2001Dismissed
Habib Ahmed and Another Vs Gulab Devi and Others
Rajasthan High Court · (2002) 2 RLW 1262 : (2002) 2 RLW 1299 : (2002) 3 WLN 326
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts05 Jul 2001Dismissed
State of Rajasthan and Another Vs Prabha Sharma
Rajasthan High Court · (2001) 3 RLW 1842 : (2001) 3 WLC 369 : (2001) 4 WLN 259
Marriage Laws (Amendment) Act, 1976 — Section 13
High Courts05 Jul 2001Dismissed
Habib Ahmad and Another Vs Gulab Devi and Others
Rajasthan High Court · (2002) 3 RCR(Civil) 499 : (2002) 3 WLN 326
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts05 Jul 2001Partly Allowed
Rakesh Vs Smt. Nandu
Rajasthan High Court · (2002) 2 DMC 301 : (2002) 2 RCR(Criminal) 202 : (2002) 1 RLW 466 : (2002) 1 WLC 730 : (2002) 1 WLN 537
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts04 Jul 2001Dismissed
Rajasthan Pharmacy Council Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 1 RLW 207 : (2001) 3 WLC 540
Pharmacy Council Act, 1948 — Section 19, 20, 21, 22, 23Rajasthan General Clauses Act, 1955 — Section 15, 16
High Courts04 Jul 2001Dismissed
Prabhulal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 182
Criminal Procedure Code, 1973 (CrPC) — Section 157, 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 25, 35, 41
High Courts04 Jul 2001
Hardeep Singh Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 4195 : (2001) 74 ECC 305 : (2001) 1 WLC 282 : (2000) 3 WLN 217
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 41, 42(1), 43, 50
High Courts04 Jul 2001Dismissed
Muuna and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4127 : (2002) 1 RLW 380 : (2001) 3 WLC 700
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(2), 161(3), 162, 164Evidence Act, 1872 — Section 145, 155, 3Penal Code, 1860 (IPC) — Section 114, 120B, 302, 307, 34
High Courts03 Jul 2001
Mahila Atyachaar Virodhi Jan Andolan, Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 48
Commissions of Inquiry Act, 1952 — Section 3
High Courts03 Jul 2001
Rao Narain Singh Vs Commissioner of Income Tax
Rajasthan High Court · (2001) 252 ITR 88
Ajmer Abolition of Intermediaries and Land Reforms Act, 1955 — Section 26, 29, 29(2), 30, 36Ajmer Land and Revenue Regulations, 1877 — Regulation 2, 23Ajmer Tenancy and Land Records Act, 1950 — Section 15, 17
High Courts03 Jul 2001
Inertia Industries Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 WLC 591
Constitution of India, 1950 — Article 19(1), 265, 301Rajasthan Excise Act, 1950 — Section 28Rajasthan Excise Rules, 1956 — Rule 69B
High Courts03 Jul 2001
Inertia Industries Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1657 : (2002) 3 RLW 1528 : (2002) 4 WLC 591
Rajasthan Excise Act, 1950 — Section 28, 69B
High Courts02 Jul 2001
Smt. Kamla Devi @ Kamla Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 1 RLW 432 : (2001) 3 WLC 452
Rajasthan Panchayati Raj Act, 1994 — Section 19(L), 38
High Courts02 Jul 2001Dismissed
Commercial Taxes Officer Vs Binani Cement Ltd. and Another
Rajasthan High Court · (2001) 4 RLW 690 : (2002) 128 STC 155 : (2002) 1 WLC 255 : (2002) 1 WLN 8
Rajasthan Sales Tax Act, 1954 — Section 7(2B)
High Courts02 Jul 2001Dismissed
Damodar Prasad Vs R.S.R.T.C. and Others
Rajasthan High Court · (2001) 2 LLJ 1591 : (2001) 3 RLW 1691 : (2001) 4 WLN 120
High Courts02 Jul 2001Dismissed
Commissioner of Income Tax Jodhpur Vs S.S. Gupta
Rajasthan High Court · (2002) 1 WLC 85 : (2001) 3 WLN 685
Income Tax Act, 1961 — Section 154
High Courts02 Jul 2001
Commissioner of Income Tax Vs S.S. Gupta
Rajasthan High Court · (2002) 1 RLW 645 : (2001) 119 TAXMAN 626
Income Tax Act, 1961 — Section 154
High Courts02 Jul 2001
Commissioner of Income Tax Vs H.H. Maharaja Shri Gaj Singh Ji
Rajasthan High Court · (2001) 119 TAXMAN 636
Income Tax Act, 1961 — Section 256
High Courts28 Jun 2001
Kanhaiya Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 79
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 120B, 147, 149, 292, 302