COURT ARCHIVE

Rajasthan High Court judgments, 2001

1,257 judgments · page 34 of 63

High Courts30 May 2001Allowed

Khinv Raj and Party Vs Municipal Board, Jaisalmer

Rajasthan High Court · (2002) 1 RLW 247 : (2002) 1 WLC 230 : (2001) 4 WLN 666

Rajasthan Excise Act, 1950 — Section 107(5)Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 14, 8

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High Courts30 May 2001Allowed

K.S. Chauhan Vs State of Rajasthan and Others

Rajasthan High Court · (2002) 1 RLW 250

Constitution of India, 1950 — Article 14Engineering College Society, Kota Rules — Rule 13

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High Courts30 May 2001

State of Rajasthan Vs Kanwar Lal and Others

Rajasthan High Court · (2002) 1 RLW 497 : (2001) 3 WLC 398 : (2002) 1 WLN 519

Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325

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High Courts30 May 2001Dismissed

Labh Singh Vs Union of India (UOI)

Rajasthan High Court · (2002) CriLJ 28 : (2002) 2 RCR(Criminal) 288 : (2002) 1 RLW 586 : (2002) 1 WLC 692 : (2002) 1 WLN 545

Criminal Procedure Code, 1973 (CrPC) — Section 197Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41, 42, 43, 50, 67

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High Courts30 May 2001

Lal Chand and Another Vs State and Others

Rajasthan High Court · (2001) 4 RLW 559 : (2001) 4 RLW 290 : (2002) 5 WLC 685 : (2001) 4 WLN 252

Constitution of India, 1950 — Article 226, 227

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High Courts29 May 2001Dismissed

Assistant Engineer G.W.D. and Another Vs Rakma Bhil and Others

Rajasthan High Court · (2001) 4 WLN 152

Employees Compensation Act, 1923 — Section 12

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High Courts29 May 2001Dismissed

Rajasthan State Road Trans. Corpn. Vs Nand Kishore and Others

Rajasthan High Court · (2002) ACJ 1564 : AIR 2001 Raj 334

Evidence Act, 1872 — Section 35, 74, 77Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts29 May 2001

Akha Ram and Another Vs State and Others

Rajasthan High Court · (2001) 4 RLW 292 : (2002) 5 WLC 663 : (2002) 4 WLN 651

Rajasthan Land Revenue Act, 1956 — Section 90B

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High Courts28 May 2001Dismissed

Jeewan Singh Vs Thakur Bhawani Singh and Others

Rajasthan High Court · (2001) 05 RAJ CK 0126

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High Courts28 May 2001Dismissed

Legal Representatives of Subhash Sidhwani Vs Madhulika Agarwal

Rajasthan High Court · (2002) 1 RLW 271 : (2002) 2 WLC 267 : (2003) 2 WLN 262

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)

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High Courts28 May 2001Allowed

Bagga Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2001) 4 WLN 600

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts24 May 2001Allowed

Salim Khan Vs The Central Bureau of Narcotics

Rajasthan High Court · (2007) 4 WLN 263

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50

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High Courts24 May 2001

S.M.S. INVESTMENT CORPORATION (P) LTD. Vs Commissioner of Income Tax

Rajasthan High Court · (2001) 170 CTR 410 : (2002) 120 TAXMAN 796

Income Tax Act, 1961 — Section 256

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High Courts24 May 2001

Commissioner of Income Tax Vs KASTOORI DEVI

Rajasthan High Court · (2001) 170 CTR 99

Income Tax Act, 1961 — Section 256

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High Courts24 May 2001Dismissed

Surendra Kumar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 2 LLJ 905 : (2001) 4 RLW 285 : (2002) 1 WLC 337

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10

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High Courts24 May 2001Dismissed

Commissioner of Income Tax Vs Poonam Chand Manmal Babel Family Trust

Rajasthan High Court · (2002) 254 ITR 429

Income Tax Act, 1961 — Section 164(1), 256(2)

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High Courts24 May 2001Dismissed

Commissioner of Income Tax Vs Smt. Kastoori Devi

Rajasthan High Court · (2002) 254 ITR 304 : (2002) 120 TAXMAN 170

Income Tax Act, 1961 — Section 256(1), 256(2)

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High Courts24 May 2001Dismissed

Rajesh Kumar Vs Kailash Chand

Rajasthan High Court · (2001) 3 CivCC 442 : (2002) 3 RLW 1919 : (2001) WLC 624

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts24 May 2001

NANULAL SUNDERLAL Vs COMMISSIONER OF INCOME TAX and Others

Rajasthan High Court · (2001) 169 CTR 144 : (2001) 119 TAXMAN 20

Income Tax Act, 1961 — Section 171, 185, 256

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High Courts24 May 2001

Commissioner of Income Tax Vs Poonamchand Manmal Babel Family Trust

Rajasthan High Court · (2001) 169 CTR 213

Income Tax Act, 1961 — Section 164, 256

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