High Courts24 May 2001
Commissioner of Income Tax Vs gAMBHIR mAL pANDEY (p) LTD.
Rajasthan High Court · (2001) 169 CTR 215 : (2001) 119 TAXMAN 25
Income Tax Act, 1961 — Section 256, 28
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 35 of 63
High Courts24 May 2001Allowed
Bhanwar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 374 : (2001) 4 WLN 596
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 341
High Courts23 May 2001Dismissed
Devi Lal Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 644 : (2002) 5 WLC 213 : (2001) 4 WLN 630
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 511
High Courts23 May 2001Allowed
Kumari Kanchan Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLC 724 : (2007) 3 WLN 568
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 366
High Courts23 May 2001Partly Allowed
State Vs Gopal
Rajasthan High Court · (2001) CriLJ 3873 : (2002) 1 DMC 293 : (2001) 4 RCR(Criminal) 730 : (2002) 1 RLW 405 : (2002) 1 WLN 185
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts23 May 2001Allowed
Nirbhay and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 2 DMC 637 : (2002) 3 RLW 1604 : (2001) 3 WLC 769 : (2002) 2 WLN 409
Penal Code, 1860 (IPC) — Section 302, 34, 452
High Courts23 May 2001Dismissed
Virendra Sharma Vs Union of India and Others
Rajasthan High Court · (2002) 1 WLN 252
Army Act, 1950 — Section 154, 160, 162, 164(2), 71Army Rules, 1954 — Rule 34(1), 35(1), 57, 58(2), 58(3)Constitution of India, 1950 — Article 21, 226, 227, 32, 33
High Courts22 May 2001Dismissed
Commissioner of Wealth Tax, Udaipur Vs Sewalal Gafarlal Banswara
Rajasthan High Court · (2002) 172 CTR 231 : (2002) 257 ITR 523 : (2002) 1 RLW 451 : (2002) 125 TAXMAN 552 : (2001) 3 WLC 692 : (2002) 1 WLN 27
Wealth Tax Act, 1957 — Section 17, 17(1)
High Courts22 May 2001Dismissed
State of Rajasthan Vs Ramesh
Rajasthan High Court · (2002) 1 RLW 260 : (2002) 2 WLN 520
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 8Penal Code, 1860 (IPC) — Section 294, 302, 392, 394, 395
High Courts22 May 2001Allowed
Laxman and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 672 : (2001) 3 WLC 749 : (2002) 1 WLN 359
Criminal Procedure Code, 1973 (CrPC) — Section 141, 161, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 106, 141, 147, 148, 149
High Courts22 May 2001Allowed
Ashok Kumar and Another Vs Union of India
Rajasthan High Court · (2002) CriLJ 355 : (2002) 3 RCR(Criminal) 673 : (2002) 1 RLW 44 : (2002) 1 RLW 44 : (2002) 3 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 41, 42, 43
High Courts21 May 2001Dismissed
Jai Singh Vs Jagdish and Another
Rajasthan High Court · (2001) 4 RLW 648 : (2002) 1 WLN 514
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 May 2001
Merta Trade and Industries Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 1 RLW 413 : (2002) 127 STC 524 : (2001) 3 WLC 757 : (2002) 1 WLN 302 : (2001) 3 WLN 499
Central Sales Tax Act, 1956 — Section 14, 15, 15(1)Constitution of India, 1950 — Article 286(3)Rajasthan Sales Tax Act, 1994 — Section 13A
High Courts18 May 2001Allowed
Jagdish Prashad Chandelia Vs The State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 665 : (2001) 4 WLN 393
Constitution of India, 1950 — Article 14, 16, 311
High Courts18 May 2001Allowed
Rajasthan Vidya Peeth Vs State and Others
Rajasthan High Court · (2002) 1 RLW 220 : (2001) 4 WLN 560
High Courts18 May 2001Dismissed
Dungar Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 230 : (2002) 3 WLN 328
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts18 May 2001Partly Allowed
Rajendra Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 442 : (2001) 3 WLC 361 : (2002) 1 WLN 410
Penal Code, 1860 (IPC) — Section 120, 34
High Courts18 May 2001Allowed
Ladoo Ram Vs Union of India (UOI)
Rajasthan High Court · (2002) CriLJ 749
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 42, 50, 8
High Courts17 May 2001Allowed
Kulwant Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 423 : (2001) 3 WLC 645 : (2002) 1 WLN 348
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 May 2001Dismissed
Bansi Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 398 : (2002) 1 WLC 628 : (2002) 1 WLN 368
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 120B, 14, 147, 148, 149