COURT ARCHIVE

Rajasthan High Court judgments, 2001

1,257 judgments · page 37 of 63

High Courts14 May 2001

Rupa Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2007) 3 WLN 261

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325Probation of Offenders Act, 1958 — Section 4

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High Courts11 May 2001Dismissed

Rajasthan Excise Service Association Jaipur Vs State of Rajasthan

Rajasthan High Court · (2002) 4 WLC 735 : (2001) 4 WLN 454

Constitution of India, 1950 — Article 14, 16, 309

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High Courts11 May 2001Dismissed

Peacock Industries Pvt. Ltd. Vs State and Another

Rajasthan High Court · (2001) 4 RLW 661 : (2007) 3 WLN 184

Criminal Procedure Code, 1973 (CrPC) — Section 251, 254, 258, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts11 May 2001Dismissed

Durgalal Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 3652 : (2001) 4 RCR(Criminal) 809 : (2002) 2 RCR(Criminal) 25 : (2002) 1 RLW 515 : (2002) 2 WLC 61 : (2002) 1 WLN 429

Penal Code, 1860 (IPC) — Section 375, 376

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High Courts11 May 2001Dismissed

State of Rajasthan Vs Munsi alias Yonus

Rajasthan High Court · (2001) CriLJ 2756 : (2001) 3 RCR(Criminal) 613

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 366, 376

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High Courts11 May 2001Allowed

Dan Ji Vs Arjun Lal and others

Rajasthan High Court · (2001) 3 RLW 1582 : (2002) 1 WLN 329

Motor Vehicles Act, 1988 — Section 166

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High Courts11 May 2001Dismissed

Rajasthan Excise Service Association Jaipur Vs Mani Ram Inania

Rajasthan High Court · (2002) 1 RLW 437

Constitution of India, 1950 — Article 14, 16Rajasthan Excise Subordinate Service (General Branch) Rules, 1974 — Rule 13, 4, 4(1), 4(2)

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High Courts11 May 2001Allowed

Union of India and Others Vs Shri Ram Dayal and another

Rajasthan High Court · (2001) 3 RLW 1673 : (2001) 3 WLC 8 : (2001) 3 WLN 181

Constitution of India, 1950 — Article 226

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High Courts11 May 2001Dismissed

Pawan N. Chandra Vs Rajasthan High Court and Another

Rajasthan High Court · (2001) 3 RLW 1657 : (2001) 3 WLC 43 : (2002) 1 WLN 132

All India Services (Confidential Roll) Rules, 1970 — Rule 9Central Services Rules, 1955 — Rule 11Constitution of India, 1950 — Article 51

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High Courts11 May 2001Dismissed

New India Assurance Company Ltd. Vs Lala Ram and others

Rajasthan High Court · (2003) ACJ 978 : AIR 2002 Raj 3 : (2001) 3 RLW 1564 : (2002) 1 WLC 670 : (2001) 4 WLN 490

Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 140(4)

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High Courts11 May 2001Dismissed

The State of Rajasthan and Another Vs Dr. Vijay Kumar Agrawal and Another

Rajasthan High Court · AIR 2001 Raj 358 : (2001) 3 WLC 11

Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39

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High Courts10 May 2001Dismissed

Ramsukh Vs Smt. Rukma Devi

Rajasthan High Court · (2002) 4 WLN 379

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts10 May 2001

Jawand Singh Vs State of Rajasthan

Rajasthan High Court · (2007) 3 WLN 252

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts10 May 2001Allowed

Dhokla Ram Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 3547

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts10 May 2001

Asu Ram and Another Vs State and Others

Rajasthan High Court · (2002) 1 WLC 216 : (2007) 3 WLN 373

Constitution of India, 1950 — Article 226

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High Courts10 May 2001Dismissed

Surya Narain Vs Mohini Devi

Rajasthan High Court · (2001) 2 CivCC 548 : (2001) 2 DMC 554 : (2001) 3 RCR(Criminal) 777 : (2001) WLC 456 : (2001) 4 WLN 693

Criminal Procedure Code, 1973 (CrPC) — Section 125(3)

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High Courts09 May 2001Allowed

Ram Kumar Vs The Director General of Police

Rajasthan High Court · (2007) 2 WLN 719

Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341

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High Courts09 May 2001Allowed

State of Rajasthan Vs Ranvir Singh

Rajasthan High Court · (2002) 1 RLW 365 : (2001) 3 WLC 152 : (2001) 4 WLN 445

Army Act, 1950 — Section 130Constitution of India, 1950 — Article 226, 323ARajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16

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High Courts09 May 2001Dismissed

M/s Herbertsons Limited, Alwar Vs State of Rajasthan and Another

Rajasthan High Court · (2001) 3 RLW 1637 : (2001) 3 WLC 19 : (2001) 3 WLN 442

Rajasthan Distillery Rules, 1977 — Rule 21, 91(3)Rajasthan Excise (Amendment) Act, 1976 — Section 2Rajasthan Excise (Amendment) Act, 1995 — Section 5

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High Courts09 May 2001Partly Allowed

Smt. Nirmala Vs Bhagwana Ram and Others

Rajasthan High Court · (2002) 1 WLN 50

Motor Vehicles Act, 1988 — Section 166

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