High Courts10 Sept 2001Dismissed
Surya Prakash and Others Vs Om Prakash
Rajasthan High Court · (2002) 4 RLW 2040
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1), 200, 319
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 19 of 63
High Courts10 Sept 2001
Commissioner of Income Tax Vs RAJASTHAN CONSTRUCTION CO.
Rajasthan High Court · (2002) 172 CTR 713
High Courts10 Sept 2001Allowed
Shanker Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RCR(Criminal) 33 : (2003) 3 RLW 1556 : (2002) 3 WLN 285
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(2)
High Courts10 Sept 2001Dismissed
Ratan Singh and Another Vs Smt. Singari and Others
Rajasthan High Court · (2002) 1 WLN 65
Arbitration and Conciliation Act, 1996 — Section 11, 36, 9Partnership Act, 1932 — Section 43
High Courts07 Sept 2001Dismissed
Salim @ Chhammu and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1687 : (2002) 4 WLC 617
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Sept 2001Dismissed
State of Rajasthan Vs Bhupendra Singh
Rajasthan High Court · AIR 2002 Raj 224 : (2003) 3 RLW 1724 : (2002) 1 WLC 606 : (2002) 4 WLN 307
Constitution of India, 1950 — Article 14, 226
High Courts06 Sept 2001
Commissioner of Income Tax Vs SHISHPAL
Rajasthan High Court · (2002) 172 CTR 410
Income Tax Act, 1961 — Section 256, 271, 274, 69
High Courts06 Sept 2001Dismissed
Suresh Vs Smt. Lalita
Rajasthan High Court · (2002) 3 CivCC 5 : (2002) CriLJ 380 : (2002) 2 DMC 166 : (2002) 2 RCR(Criminal) 744 : (2002) 2 RLW 941 : (2002) 2 WLC 211 : (2001) 4 WLN 688
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 2001Allowed
Dalip Singh Vs State of Rajasthan
Rajasthan High Court · (2000) 84 FLR 621 : (2003) 1 RLW 542 : (2002) 3 WLN 257
Penal Code, 1860 (IPC) — Section 103, 307, 353, 97
High Courts06 Sept 2001Dismissed
Tata Iron and Steel Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 128 STC 243
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5)
High Courts06 Sept 2001
Commissioner of Income Tax Vs Shishpal
Rajasthan High Court · (2002) 255 ITR 187 : (2003) 126 TAXMAN 5
Income Tax Act, 1961 — Section 271(1), 274, 69
High Courts06 Sept 2001
Krishna Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 301
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 498A
High Courts05 Sept 2001Allowed
Prithvi Raj Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 304
Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 147, 302, 34, 379, 447
High Courts05 Sept 2001Dismissed
State of Rajasthan Vs Nauratan Mal
Rajasthan High Court · (2002) CriLJ 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 429
High Courts05 Sept 2001
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2000) 1 WLC 251 : (2002) 1 WLN 617
Penal Code, 1860 (IPC) — Section 302
High Courts05 Sept 2001Allowed
U.S. Madan and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 408 : (2002) 2 WLN 243
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 32A
High Courts05 Sept 2001Dismissed
Davendra Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 CivCC 97 : (2002) 3 RCR(Civil) 341
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts04 Sept 2001Allowed
Sheria @ Sher Khan @ Syed Jumalludeen Vs State of Rajasthan
Rajasthan High Court · (2001) 09 RAJ CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts04 Sept 2001Dismissed
State of Rajasthan Vs Mega
Rajasthan High Court · (2003) 4 RCR(Criminal) 368 : (2003) 3 RLW 1834 : (2002) 1 WLN 588
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Sept 2001
Nanda Ram Dakot Vs Rustam and Others
Rajasthan High Court · (2002) 2 ACC 360 : (2003) ACJ 1862