High Courts04 Sept 2001Allowed
Assistant Commissioner of Income Tax Vs Kohinoor Marbles, Tiles and Kota Stone Syndicate
Rajasthan High Court · (2002) 256 ITR 542
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 20 of 63
High Courts04 Sept 2001Dismissed
Rajasthan Upbhokta Sanrakshan Samiti Vs Unit Trust of India
Rajasthan High Court · (2002) 2 RLW 936 : (2002) 1 WLC 48 : (2003) 1 WLN 93
Unit Trust of India Act, 1963 — Section 21(1)
High Courts04 Sept 2001Allowed
Punjab National Bank Vs Purewell and Associates Ltd.
Rajasthan High Court · AIR 2002 Raj 13 : (2002) 2 RLW 963 : (2002) 1 WLC 67
Constitution of India, 1950 — Article 226, 227Rajasthan High Court Ordinance, 1949 — Ordinance 18, Ordinance 43
High Courts04 Sept 2001Allowed
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2269 : (2002) 1 WLN 595
Penal Code, 1860 (IPC) — Section 306
High Courts04 Sept 2001
ASSTT. Commissioner of Income Tax Vs KOHINOOR MARBLES TILES and KOTA STONE SYNDICATE
Rajasthan High Court · (2002) 173 CTR 58 : (2002) 123 TAXMAN 364
Income Tax Act, 1961 — Section 132, 143, 260A
High Courts04 Sept 2001Dismissed
The State of Rajasthan Vs Mangilal and Another
Rajasthan High Court · (2002) 1 WLN 72
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 27A, 29, 50, 8
High Courts04 Sept 2001Partly Allowed
Kishna Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1845 : (2002) 2 WLN 7
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Sept 2001Dismissed
State of Rajasthan Vs Gurmeet Singh and Another
Rajasthan High Court · (2002) 3 WLN 306
Arms Act, 1959 — Section 25, 30Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts03 Sept 2001Dismissed
Kundanmal Sons Vs State and Another
Rajasthan High Court · (2002) 2 WLN 199
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 9
High Courts03 Sept 2001Partly Allowed
Gada Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2405 : (2002) 5 WLC 719
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts03 Sept 2001Dismissed
Jai Kishan and Others Vs Municipal Board, Sanchore
Rajasthan High Court · (2002) 1 WLN 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151Limitation Act, 1963 — Section 5
High Courts03 Sept 2001Dismissed
Jai Kishan and Others Vs Municipal Board
Rajasthan High Court · (2002) 4 RLW 2280 : (2002) 1 WLN 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17 , Order 41 Rule 19, 151Limitation Act, 1963 — Section 5
High Courts03 Sept 2001Dismissed
Narendra Kumar Vs Bhure Khan and Others
Rajasthan High Court · (2001) 4 WLN 660
Judicial Officers Protection Act, 1850 — Section 1
High Courts31 Aug 2001Dismissed
Durbeen Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2001) 4 RLW 93 : (2001) 3 WLC 808 : (2002) 1 WLN 672
Constitution of India, 1950 — Article 14, 16
High Courts31 Aug 2001Allowed
Bablu @ Bulbul Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1062 : (2002) 1 WLC 248
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 379
High Courts31 Aug 2001Allowed
Jagram Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLN 149
Rajasthan Panchayati Raj Act, 1994 — Section 39, 39(1), 39(2), 40
High Courts31 Aug 2001Dismissed
Sohan Kanwar Vs Board of Revenue and Others
Rajasthan High Court · (2001) 4 RLW 114 : (2002) 1 WLC 415 : (2001) 4 WLN 698
High Courts31 Aug 2001Allowed
Rajasthan State Industrial Development and Investment Corporation Limited (RIICO) Udyog Bhawan, Tilak Marg, 'C' Scheme, Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1077 : (2002) 1 WLC 366 : (2002) 5 WLN 546
High Courts30 Aug 2001Partly Allowed
Ramswaroop and Others Vs State of Rajasthan
Rajasthan High Court · AIR 2007 Raj 27 : (2003) 1 RLW 91 : (2002) 2 WLN 272
Penal Code, 1860 (IPC) — Section 302, 304II, 323
High Courts30 Aug 2001
Miss Renna Jain Vs Mohal Lal Sukhadia University, Udaipur and Another
Rajasthan High Court · AIR 2002 Raj 50 : (2002) 2 RLW 1019 : (2002) 2 WLC 243 : (2003) 1 WLN 575
Constitution of India, 1950 — Article 226