High Courts12 Sept 2001Allowed
Umed Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 443
Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313Penal Code, 1860 (IPC) — Section 302, 328, 379
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 18 of 63
High Courts12 Sept 2001
Commissioner of Income Tax Vs RAJKUMAR SENCHETI
Rajasthan High Court · (2002) 173 CTR 163
Income Tax Act, 1961 — Section 256, 271
High Courts12 Sept 2001
Commissioner of Income Tax Vs BRANCH MANAGER, LIC OF INDIA, BARMER
Rajasthan High Court · (2002) 173 CTR 60
Income Tax Act, 1961 — Section 201, 256
High Courts12 Sept 2001Allowed
Surendra Kumar Baid Vs Rajendra Kumar Baid
Rajasthan High Court · (2002) 2 RLW 900
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 54
High Courts12 Sept 2001Allowed
Commissioner of Income Tax Vs Rajkumar Sancheti
Rajasthan High Court · (2002) 257 ITR 787
Income Tax Act, 1961 — Section 256, 271(1)
High Courts12 Sept 2001Dismissed
Gyarsi Lal Vs Shankarlal
Rajasthan High Court · AIR 2002 Raj 171 : (2003) 3 RLW 1938
State Financial Corporations Act, 1951 — Section 29
High Courts12 Sept 2001Dismissed
Ram Niwas Vs The State of Rajasthan
Rajasthan High Court · (2002) 5 WLC 313 : (2002) 1 WLN 35
Criminal Procedure Code, 1973 (CrPC) — Section 304, 313, 377Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts12 Sept 2001Dismissed
Ku. Archana Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 4 RLW 374 : (2003) 2 WLN 365
Constitution of India, 1950 — Article 14, 16, 21, 226, 227
High Courts12 Sept 2001Dismissed
Madan Lal Vs Ram Prasad (deceased by L.Rs.)
Rajasthan High Court · AIR 2002 Raj 99 : (2003) 3 RLW 1891 : (2002) 3 WLN 292
High Courts11 Sept 2001
Punnath alias Purannath Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLN 1
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 394, 397
High Courts11 Sept 2001Dismissed
Rajendra Prasad Vs The State of Rajasthan and Another
Rajasthan High Court · (2002) 2 WLN 231
Criminal Procedure Code, 1973 (CrPC) — Section 197, 258, 468Penal Code, 1860 (IPC) — Section 472, 509
High Courts11 Sept 2001Dismissed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RCR(Criminal) 384 : (2003) 3 RLW 2006 : (2002) 1 WLN 604
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50
High Courts11 Sept 2001Allowed
State of Rajasthan and Others Vs B.L. Yadav
Rajasthan High Court · (2001) 4 RLW 359 : (2001) 3 WLC 651 : (2002) 3 WLN 109
High Courts11 Sept 2001Dismissed
Union of India (UOI) Vs Grasim Industries Ltd.
Rajasthan High Court · (2005) 183 ELT 12
Central Excises and Salt Act, 1944 — Section 11B, 35H, 35H(1)
High Courts11 Sept 2001
Deep Singh and Others Vs Navratan and Others
Rajasthan High Court · (2002) 1 ACC 205 : (2002) ACJ 205 : (2002) WLC 153
High Courts11 Sept 2001Allowed
Ramgopal Pareek Vs State and Others
Rajasthan High Court · (2002) 92 FLR 1018 : (2002) 1 LLJ 706 : (2002) 1 WLC 53
Industrial Disputes Act, 1947 — Section 12(5)
High Courts11 Sept 2001
Panna Lal Vs State and Others
Rajasthan High Court · (2002) 3 WLN 231
Constitution of India, 1950 — Article 14, 16, 309
High Courts11 Sept 2001Allowed
Ranjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 511
Arms Act, 1959 — Section 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 319Penal Code, 1860 (IPC) — Section 173, 27, 30, 307
High Courts10 Sept 2001Allowed
Badri and Others Vs Surendra Kumar and Others
Rajasthan High Court · (2002) ACJ 853 : (2002) WLC 274
High Courts10 Sept 2001
Prem Chand Vs Sate of Rajasthan and Others
Rajasthan High Court · (2002) 1 WLC 213 : (2003) 1 WLN 686
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 365, 420