High Courts15 Sept 2001
Bhoja Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2446 : (2002) 3 WLN 279
Penal Code, 1860 (IPC) — Section 114, 302, 304, 307, 326
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 17 of 63
High Courts14 Sept 2001Allowed
Matadin Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2345 : (2002) 4 WLC 462
High Courts14 Sept 2001Allowed
Mumtaz Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2312
High Courts14 Sept 2001Allowed
N.L. Gothwal Vs Central Bank of India and Others
Rajasthan High Court · (2002) 4 RLW 2353 : (2002) 4 RLW 2353
Central Bank of India (Officers) Service Regulations, 1979 — Regulation 20, 20(3)
High Courts14 Sept 2001Dismissed
State of Rajasthan Vs Chatar Lal and Others
Rajasthan High Court · (2003) 2 WLN 105
Essential Commodities Act, 1955 — Section 3, 7
High Courts14 Sept 2001Dismissed
Banshilal Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 592 : (2002) 2 WLN 52
Penal Code, 1860 (IPC) — Section 363, 376
High Courts14 Sept 2001Allowed
Khem Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2090
Constitution of India, 1950 — Article 14, 16, 21, 39
High Courts14 Sept 2001Dismissed
Raghuvir Soni Vs Assistant Commissioner of Income Tax, Bikaner
Rajasthan High Court · (2002) 258 ITR 239 : (2002) 123 TAXMAN 205 : (2002) 1 WLN 655
Income Tax Act, 1961 — Section 271(1)
High Courts14 Sept 2001Allowed
Smt. Phooli Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2338
Evidence Act, 1872 — Section 108
High Courts14 Sept 2001
RAGHUVIR SONI Vs ASSTT. Commissioner of Income Tax
Rajasthan High Court · (2001) 172 CTR 105 : (2002) 3 RLW 1515
Income Tax Act, 1961 — Section 132A, 271, 69A
High Courts14 Sept 2001Allowed
Satya Narayan and Others Vs Bihari Lal and Others
Rajasthan High Court · (2003) 2 RCR(Criminal) 568 : (2003) 1 RLW 406 : (2002) 1 WLN 286
Criminal Procedure Code, 1973 (CrPC) — Section 97Guardians and Wards Act, 1890 — Section 17(5), 4(2)
High Courts13 Sept 2001Dismissed
Vishwanath and Others Vs Wishwanath and Others
Rajasthan High Court · (2002) 4 WLN 627
High Courts13 Sept 2001
Krishi Upaj Mandi Samiti Vs Swarn Singh and Others
Rajasthan High Court · (2002) 2 WLN 193
Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 4
High Courts13 Sept 2001Dismissed
Mathura Prasad Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 568 : (2002) 5 WLC 340 : (2002) 2 WLN 59
Criminal Procedure Code, 1973 (CrPC) — Section 173, 397(3), 482
High Courts13 Sept 2001
Bharat Construction Co. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 258 ITR 140
Income Tax Act, 1961 — Section 145, 40
High Courts13 Sept 2001
BHARAT CONSTRUCTION CO. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 172 CTR 408
Income Tax Act, 1961 — Section 145, 256, 40
High Courts13 Sept 2001Dismissed
Bali Mohd. Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 328 : (2002) 2 WLN 328
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 498A
High Courts13 Sept 2001Dismissed
Jain Prakash Jain Vs Raj. Fin. Corpn. and Others
Rajasthan High Court · (2001) 4 RLW 388 : (2001) 3 WLC 687 : (2001) 4 WLN 689
High Courts13 Sept 2001
Satya Deo Rajpurohit and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 445
Criminal Procedure Code, 1973 (CrPC) — Section 156, 437, 438Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Sept 2001
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 153
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7Probation of Offenders Act, 1958 — Section 4