High Courts24 Sept 2001Partly Allowed
Jayantilal and Another Vs Driver Ranbir Singh and Others
Rajasthan High Court · (2002) 4 RLW 2305 : (2002) 2 WLN 500
Motor Vehicles Act, 1988 — Section 163A, 173
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 15 of 63
High Courts24 Sept 2001
Commissioner of Income Tax Vs LAKE PALACE HOTELS and MOTELS (P) LTD.
Rajasthan High Court · (2002) 172 CTR 290
Income Tax Act, 1961 — Section 32, 32A
High Courts24 Sept 2001Allowed
Kajod Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2286 : (2002) 2 WLN 1
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts24 Sept 2001Allowed
Ashwini Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2002) 2 WLN 497
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts24 Sept 2001Dismissed
Laxman Singh and Another Vs Kan Singh and Others
Rajasthan High Court · (2002) 4 WLN 390
Civil Procedure Code Amendment Act, 2002 — Section 2Specific Relief Act, 1963 — Section 6, 9
High Courts22 Sept 2001Dismissed
Ramswaroop Bagari Vs State of Rajasthan and others
Rajasthan High Court · AIR 2002 Raj 27
Evidence Act, 1872 — Section 78(2), 81
High Courts21 Sept 2001Dismissed
Sachin Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 221 : (2002) 2 RLW 1201
Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 18Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 364
High Courts21 Sept 2001
Doongarpur Kendriya Sahakari Bank Ltd. Vs Dhirendra Kumar
Rajasthan High Court · (2002) 92 FLR 815 : (2002) 4 LLJ 75 : (2002) WLC 61 : (2002) 2 WLN 16
Industrial Disputes Act, 1947 — Section 11A
High Courts21 Sept 2001Allowed
State of Rajasthan and Others Vs Vijay Shanti Educational Trust
Rajasthan High Court · (2003) 4 RLW 2568
Constitution of India, 1950 — Article 226, 25, 26, 27, 28National Commission for Minorities Act, 1992 — Section 2
High Courts21 Sept 2001Partly Allowed
Yunus Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1447 : (2002) 5 WLC 386 : (2002) 4 WLN 328
Penal Code, 1860 (IPC) — Section 307, 334, 341
High Courts21 Sept 2001
The New India Insurance Company Limited Vs Ramesh Kumar and Others
Rajasthan High Court · (2002) 3 WLN 664
Motor Vehicles Act, 1988 — Section 147, 149
High Courts21 Sept 2001Allowed
Manoharlal Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 394
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 53Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts20 Sept 2001
Kamlesh Kumar Nankani Vs Zonal Manager, FCI, Jaipur
Rajasthan High Court · (2002) 2 RLW 1198 : (2002) 2 WLC 322 : (2003) 1 WLN 641
Food Corporation of India Staff Regulations, 1971 — Regulation 5
High Courts20 Sept 2001
Dr. Anil Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 328 : (2001) 4 RLW 421 : (2001) 4 WLC 4 : (2002) 5 WLN 387
Constitution of India, 1950 — Article 226
High Courts20 Sept 2001Allowed
Commercial Taxes Officer Vs Meera Granites Private Limited and Another
Rajasthan High Court · (2002) 4 RLW 2158 : (2002) 127 STC 586 : (2002) 3 WLN 252
Rajasthan Sales Tax Act, 1994 — Section 15, 2(27), 86(2)
High Courts20 Sept 2001Dismissed
Rajasthan State Road Transport Corporation Vs Employees State Insurance Corporation
Rajasthan High Court · (2002) 4 WLN 557
Employees State Insurance Act, 1948 — Section 2, 82
High Courts19 Sept 2001Dismissed
Chiman Jagwani and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 2 WLN 435
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts19 Sept 2001
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 502 : (2001) WLC 551
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7, 9Probation of Offenders Act, 1958 — Section 4
High Courts19 Sept 2001
Durga Lal @ Durgesh Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 494
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326