High Courts03 Oct 2001Allowed
Anju Bala and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2098 : (2002) 4 WLC 723 : (2002) 4 WLN 373
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 13 of 63
High Courts03 Oct 2001
Collector of Central Excise, Jaipur Vs Shree Cements Ltd.
Rajasthan High Court · (2002) 139 ELT 272
Central Excise Rules, 1944 — Rule 57A
High Courts03 Oct 2001Allowed
Mehta Krishi Kendra and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 472 : (2002) 1 WLN 264
Constitution of India, 1950 — Article 19, 21Essential Commodities Act, 1955 — Section 3, 7Fertiliser (Control) Order, 1985 — Regulation 19, 19(1)
High Courts03 Oct 2001Dismissed
Dr. Ramji Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLC 83 : (2002) 4 WLN 421
Constitution of India, 1950 — Article 15, 16, 245, 246, 254Indian Medical Council Act, 1956 — Section 33
High Courts03 Oct 2001Allowed
Ashraf and Others Vs State and Others
Rajasthan High Court · (2003) 1 RLW 475 : (2002) 5 WLN 334
Penal Code, 1860 (IPC) — Section 148, 149, 302Rajasthan Police Rules, 1965 — Rule 6.22
High Courts03 Oct 2001Dismissed
Bhanwari and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 10 RAJ CK 0004
Penal Code, 1860 (IPC) — Section 147, 302
High Courts01 Oct 2001
Hoshiyar Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 218 : (2002) 2 RLW 1162 : (2002) 1 WLC 205
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302
High Courts28 Sept 2001Allowed
Devi Lal and Another Vs Smt. Sunanda Devi and Others
Rajasthan High Court · (2003) 3 RLW 1970 : (2002) 1 WLN 610
Motor Vehicles Act, 1939 — Section 95(2)
High Courts28 Sept 2001Dismissed
Mahesh Chand Vs Union of India (UOI)
Rajasthan High Court · (2005) 1 ARBLR 153
Arbitration and Conciliation Act, 1996 — Section 11
High Courts28 Sept 2001Dismissed
Gokul and Others Vs Durgalal and Others
Rajasthan High Court · AIR 2002 Raj 367 : (2002) 2 RLW 1155 : (2002) 2 WLC 215 : (2002) 4 WLN 288
Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 38
High Courts28 Sept 2001Allowed
Mangal Singh Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2002) 4 RLW 2065 : (2002) 3 WLN 236
Motor Vehicles Act, 1988 — Section 166
High Courts28 Sept 2001Allowed
Dr. Behari Lal Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 93 FLR 398 : (2002) 2 RLW 1158 : (2002) 1 WLC 752 : (2002) 5 WLN 399
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts28 Sept 2001Allowed
Smt. Kamlesh Mathur Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 2 RLW 1228 : (2002) 2 WLC 299
High Courts28 Sept 2001Dismissed
Om Prakash and Others Vs Sriram and Others
Rajasthan High Court · (2002) 3 CivCC 144 : (2002) 3 RCR(Civil) 200 : (2002) 2 RLW 1230 : (2003) 1 WLN 543
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Sept 2001Allowed
Mittal Book and Stationers, Durga Pura, Jaipur Vs Mahendra Singh Solanki
Rajasthan High Court · (2002) 2 RCR(Criminal) 16 : (2002) WLC 13
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Sept 2001Allowed
Jabar Mal Dugar Vs Commissioner of Income Tax
Rajasthan High Court · (2001) 258 ITR 286
Income Tax Act, 1961 — Section 256
High Courts27 Sept 2001Dismissed
Addl. Commissioner Anti Evasion, Commercial Taxes Vs Arihant Industries
Rajasthan High Court · (2003) 1 RLW 495 : (2002) 3 WLN 248
Rajasthan Sales Tax Act, 1994 — Section 40, 86(2)
High Courts27 Sept 2001Allowed
The Union of India Vs Agrawal Designing
Rajasthan High Court · (2002) 3 WLN 668
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3Central Excises and Salt Act, 1944 — Section 35HFinance Act, 1994 — Section 63
High Courts27 Sept 2001
Marwar Gramin Bank and Another Vs Suresh Chandra Joshi and Others
Rajasthan High Court · (2002) 4 RLW 2072 : (2002) 4 WLC 584 : (2002) 4 WLN 170
Marwar Gramin Bank Staff Service Rules, 1980 — Regulation 10
High Courts27 Sept 2001
Bachhu Lal Vs Dy. Conservator-Forest and Another
Rajasthan High Court · (2002) 3 LLJ 112 : (2002) 2 RLW 1225 : (2003) 1 WLN 552