High Courts27 Sept 2001
JABAR MAL DUGAR Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 172 CTR 624
Income Tax Act, 1961 — Section 215, 256Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 14 of 63
High Courts27 Sept 2001
Jai Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2532 : (2002) 1 WLN 44
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7Food Corporations Act, 1964 — Section 3
High Courts27 Sept 2001Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2001) 09 RAJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts26 Sept 2001Allowed
Associated Stone Ind. Vs State and Others
Rajasthan High Court · (2002) 1 RLW 64
Constitution of India, 1950 — Article 226
High Courts26 Sept 2001Dismissed
LRs of Late Jaswant Mal and Others Vs Kailash Narayan
Rajasthan High Court · (2002) 4 RLW 2315 : (2003) 1 RLW 352 : (2003) 1 WLN 695
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts26 Sept 2001
Ghanshyam Singh Meena Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1215 : (2002) 4 WLN 291
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts26 Sept 2001Dismissed
Prem Chand Vs Rajendra Singh
Rajasthan High Court · (2002) 3 RCR(Civil) 248 : (2002) 2 RLW 1223 : (2002) 2 WLC 320
Civil Procedure Code, 1908 (CPC) — Section 21(2)
High Courts26 Sept 2001
Shiv Raj Sharma Vs State of Rajasthan and RPSC
Rajasthan High Court · (2002) 2 RLW 1217 : (2002) 2 WLC 262 : (2002) 4 WLN 367
Rajasthan Agriculture Service Rules, 1960 — Rule 22
High Courts26 Sept 2001
Sohan Lal Kansal Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1723
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 18
High Courts26 Sept 2001Dismissed
National Insurance Co. Ltd. Vs Keshrimal and Others
Rajasthan High Court · (2003) 1 RLW 601 : (2002) 1 WLN 632
Motor Vehicles Act, 1988 — Section 147, 149, 170
High Courts26 Sept 2001
Dr. Subhash Kholia Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 19
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 498A
High Courts26 Sept 2001Allowed
Banna Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RCR(Criminal) 146 : (2003) 1 RLW 556 : (2002) 4 WLN 260
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts26 Sept 2001Dismissed
Julian D.J. Harry Vs P.K. Khanna
Rajasthan High Court · (2002) 2 WLN 17
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Sept 2001Allowed
Dr. Yashpal Mendiratta Vs The State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 417
High Courts25 Sept 2001
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1479
Penal Code, 1860 (IPC) — Section 120B, 302, 364, 365
High Courts25 Sept 2001Allowed
Ramesh Chand Vs State
Rajasthan High Court · (2002) 2 RLW 1211 : (2002) 5 WLC 193
Penal Code, 1860 (IPC) — Section 302, 34, 376(2)
High Courts25 Sept 2001
Santokh Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1410
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts25 Sept 2001Dismissed
Ganga Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2115 : (2002) 2 WLC 325 : (2002) 2 WLN 382
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts24 Sept 2001Allowed
Hari Singh Hada Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1208
Industrial Disputes Act, 1947 — Section 25
High Courts24 Sept 2001Dismissed
Sarla Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 301 : (2002) 1 DMC 409 : (2002) 3 RCR(Civil) 324 : (2002) 2 RLW 1203 : (2002) 1 WLC 178
Family Courts Act, 1984 — Section 13Rajasthan (High Court) Family Court (Amendment) Rules, 1994 — Rule 22