High Courts18 Sept 2001
Leelaram @ Sukhvir Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 224 : (2002) 2 RLW 1192 : (2002) 1 WLC 468 : (2002) 2 WLN 369
Penal Code, 1860 (IPC) — Section 100, 302
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 16 of 63
High Courts18 Sept 2001Allowed
Anil and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 09 RAJ CK 0020
Penal Code, 1860 (IPC) — Section 323, 427, 451
High Courts18 Sept 2001
Rajasthan Legal Service Association Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 4 RLW 414 : (2001) 4 WLC 12 : (2002) 5 WLN 523
High Courts18 Sept 2001Dismissed
Smt. Rajwanti and Others Vs Dinesh Kumar
Rajasthan High Court · (2002) 3 WLN 299
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts17 Sept 2001Dismissed
Ammi Lal @ Immi Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1188 : (2002) 2 WLN 34
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts15 Sept 2001Dismissed
State of Rajasthan Vs Veer Bhan
Rajasthan High Court · (2003) 3 RLW 1670 : (2002) 1 WLC 593 : (2002) 4 WLN 310 : (2002) 2 WLN 179
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(7)
High Courts15 Sept 2001Dismissed
Rajendra Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 428 : (2002) 2 WLN 227
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 326
High Courts15 Sept 2001Dismissed
Commissioner of Wealth-tax Vs H.H. Rajdadi Smt. Badan Kanwar Medical Trust
Rajasthan High Court · (2002) 257 ITR 294
Wealth Tax Act, 1957 — Section 27(3), 3
High Courts15 Sept 2001Dismissed
Sumer Chand Chhajed and Another Vs Administrator (S.D.M.), Gandhi Shikshan Samiti (Operated Institutions), Gulabpura and Others
Rajasthan High Court · (2002) 2 WLN 451
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts15 Sept 2001Allowed
Director, Directorate of Millets Development Vs Vijay Kumar and Another
Rajasthan High Court · (2002) 93 FLR 875 : (2002) 4 LLJ 162 : (2002) WLC 235
Industrial Disputes Act, 1947 — Section 10
High Courts15 Sept 2001Dismissed
Sumer Chand Chhajed and Another Vs Administrator (S.D.M.) Gandhi Shikshan Samiti (Operated Institutions) and Others
Rajasthan High Court · AIR 2002 Raj 76 : (2002) 4 RLW 2122
Constitution of India, 1950 — Article 226Rajasthan Non-Government Educational Institutions Act, 1989 — Section 19(1)Representation of the People Act, 1951 — Section 15(2)
High Courts15 Sept 2001
Rochees Hotels Pvt. Ltd. and Another Vs Jaipur Development Authority
Rajasthan High Court · AIR 2002 Raj 316 : (2002) 1 WLC 148
Constitution of India, 1950 — Article 14, 226
High Courts15 Sept 2001Dismissed
Smt. Saroj Vs Gaya Prasad Sharma
Rajasthan High Court · (2002) 3 RCR(Civil) 782 : (2002) 2 RLW 1061 : (2002) 5 WLC 760 : (2002) 5 WLN 525
High Courts15 Sept 2001
Shetra Pal Vs Smt. Renu and Others
Rajasthan High Court · AIR 2002 Raj 159 : (2002) 2 CivCC 409 : (2002) 3 RCR(Civil) 756 : (2002) 4 RLW 1946 : (2002) 1 WLC 559 : (2002) 2 WLN 384
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Sept 2001Dismissed
Aalishan Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 911 : (2002) 1 WLC 522
Rajasthan Municipalities (Octroi) Rules, 1962 — Rule 39
High Courts15 Sept 2001Allowed
Hemraj and Premshankar Vs Divisional Commissioner Kota and Others
Rajasthan High Court · (2002) 2 RLW 923 : (2002) 1 WLC 355 : (2002) 4 WLN 285
High Courts15 Sept 2001Allowed
Ram Kishore Meena Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 2 RLW 926 : (2002) 1 WLC 479
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2001Dismissed
Virendra Kumar Vs M.A.C.T. and Others
Rajasthan High Court · (2003) ACJ 1322 : (2003) 1 RLW 444 : (2002) 2 WLC 66
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140
High Courts15 Sept 2001Dismissed
Bagda Ram Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1815 : (2002) 4 WLN 350
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts15 Sept 2001
CWT Vs H.H. RAJDADI SMT. BADAN KANWAR MEDICAL TRUST
Rajasthan High Court · (2002) 175 CTR 53
Wealth Tax Act, 1957 — Section 25(2), 27(3)