High Courts30 Aug 2001Allowed
Surendra Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 91 FLR 1048 : (2002) 2 RLW 1013 : (2001) 3 WLC 506 : (2002) 5 WLN 492
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 21 of 63
High Courts30 Aug 2001Allowed
Ishwar Parashar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 31 : (2002) 2 RLW 995 : (2002) 2 WLC 230
Rajasthan Municipalities Act, 1959 — Section 63(4)
High Courts30 Aug 2001Dismissed
Commissioner of Income Tax Vs Bhanwarlal Choudhary
Rajasthan High Court · (2002) 254 ITR 637
Income Tax Act, 1961 — Section 147, 256(2), 45, 45(5)
High Courts30 Aug 2001Dismissed
Oriental Insurance Co. Ltd. (The) Vs Uma Sharma and Others (Smt.)
Rajasthan High Court · (2003) ACJ 821 : (2002) 2 RLW 942 : (2002) 1 WLC 379
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173
High Courts30 Aug 2001Dismissed
Sadbu Ram and Another Vs State and Others
Rajasthan High Court · (2002) 2 RLW 1000
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 10, 13, 4, 9
High Courts30 Aug 2001Partly Allowed
Mali Ram Vs State and Others
Rajasthan High Court · (2002) 2 RLW 1052 : (2002) 5 WLC 773 : (2002) 5 WLN 395
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 12, 26(3), 7(3)
High Courts30 Aug 2001Allowed
Bal Kishan Vs Urmila
Rajasthan High Court · AIR 2001 Raj 404 : (2002) 1 DMC 607 : (2002) 3 RCR(Civil) 336 : (2002) 2 RLW 1042 : (2002) 1 WLC 224
Hindu Marriage Act, 1955 — Section 13(1), 23(1)
High Courts30 Aug 2001Allowed
Rana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RCR(Criminal) 728 : (2002) 4 RLW 2184 : (2002) 2 WLN 269
Rajasthan Control of Goondas Act, 1975 — Section 2, 3
High Courts30 Aug 2001Partly Allowed
Ajai Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3704 : (2002) 1 WLN 660
Evidence Act, 1872 — Section 25, 27, 8Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Aug 2001Dismissed
Soma Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2032 : (2002) 5 WLC 227 : (2002) 2 WLN 209
Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(11), 34
High Courts30 Aug 2001Dismissed
Managing Director, Raj. State Road Transport Corporation and Another Vs Sahiram and Others
Rajasthan High Court · (2002) 2 WLN 238
Penal Code, 1860 (IPC) — Section 304A
High Courts29 Aug 2001Partly Allowed
Ramanlal Vs Smt. Heeramani and Others
Rajasthan High Court · (2002) 3 RCR(Civil) 361 : (2002) 3 RLW 1347 : (2002) 5 WLC 846 : (2003) 2 WLN 332
Hindu Succession Act, 1956 — Section 23, 6, 8Transfer of Property Act, 1882 — Section 122, 123
High Courts28 Aug 2001Allowed
Smt. Manju Bhatnagar Vs Secretary to Government, Mahila and Bal Vikas Vibhag, Govt. of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2444
High Courts28 Aug 2001Allowed
Rajesh Khanna and Others Vs Rajasthan State Agriculture Marketing Board, Jaipur
Rajasthan High Court · (2002) 2 RLW 992 : (2002) 3 WLN 77
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14
High Courts28 Aug 2001Partly Allowed
Lala Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 89 FLR 1073 : (2002) 3 RLW 1392 : (2002) 5 WLC 730 : (2002) 4 WLN 281
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts28 Aug 2001
Lehru Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1405 : (2002) 5 WLC 471
Penal Code, 1860 (IPC) — Section 300, 302, 304(I), 304(II)
High Courts27 Aug 2001Dismissed
Usha Jain Vs State
Rajasthan High Court · (2001) 4 RLW 127 : (2001) 4 WLC 1 : (2002) 1 WLN 669
High Courts27 Aug 2001
Ramesh Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 767 : (2002) 1 WLC 187
Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13, 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts27 Aug 2001
Autolite (India) Ltd. Jaipur Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 2 RLW 773 : (2002) 1 WLC 60
Central Excises and Salt Act, 1944 — Section 35F
High Courts27 Aug 2001Dismissed
Hazi Shaukat Ali Vs The District Magistrate Churu and Others
Rajasthan High Court · (2002) 4 RLW 2304
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 12