High Courts23 Aug 2001Dismissed
Girdhari @ Gordhan Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 488 : (2002) 5 WLC 261 : (2002) 2 WLN 318
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42(2), 50
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 23 of 63
High Courts22 Aug 2001
Dr. B.K. Mitra and Another Vs Kamal Tiwari
Rajasthan High Court · (2002) 2 RLW 739 : (2002) WLC 34
Arbitration Act, 1940 — Section 20
High Courts22 Aug 2001Allowed
Shankeshwar Fabrics Pvt. Ltd., Pali Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 142 ELT 42 : (2002) 2 RLW 741 : (2003) 2 WLN 240
Central Excises and Salt Act, 1944 — Section 3A
High Courts22 Aug 2001Dismissed
Devilal Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 735 : (2002) 1 WLC 431 : (2003) 2 WLN 293
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Aug 2001
Valli Ullah Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 562 : (2002) 5 WLC 647 : (2002) 4 WLN 321
Penal Code, 1860 (IPC) — Section 307, 324, 34, 341
High Courts22 Aug 2001Dismissed
Shravan Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 65
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 147, 149, 302
High Courts21 Aug 2001Dismissed
Smt. Ganga Bai Vs Maharana Pratap University of Agri. and Tech.
Rajasthan High Court · (2001) 4 WLN 41
Constitution of India, 1950 — Article 14
High Courts21 Aug 2001Dismissed
Kalu Ram and Others Vs Indraj and Others
Rajasthan High Court · (2002) 2 CivCC 125 : (2002) 3 RCR(Civil) 677 : (2003) 1 RLW 39 : (2002) 1 WLC 640 : (2002) 4 WLN 410
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Aug 2001
Assistant Engineer (O and M) R.S.E.B. and Another Vs Suwa Puri
Rajasthan High Court · (2003) 1 ACC 257 : (2002) 4 WLC 739
Employees Compensation Act, 1923 — Section 2, 3, 4A
High Courts21 Aug 2001Dismissed
Vijay Kumar Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1587 : (2002) 1 WLC 525 : (2002) 2 WLN 488
Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2001Partly Allowed
Nena Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 324 : (2002) 4 WLN 334
Penal Code, 1860 (IPC) — Section 307, 324
High Courts20 Aug 2001Dismissed
Wariayam Singh @ Pilla Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2079
Penal Code, 1860 (IPC) — Section 300, 302
High Courts20 Aug 2001Dismissed
Badri Prasad Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 732
High Courts17 Aug 2001Dismissed
Oriental Insurance Company Ltd. Vs Smt. Hulasi Devi and Others
Rajasthan High Court · (2003) 2 ACC 103 : (2002) ACJ 2082 : (2002) 4 RLW 2028 : (2002) 4 WLN 88
Motor Vehicles Act, 1988 — Section 147, 149
High Courts17 Aug 2001Dismissed
New India Assurance Co. Ltd., Jodhpur Vs Mst. Kamla and Others
Rajasthan High Court · (2002) 3 RLW 1452
Motor Vehicles Act, 1988 — Section 149(2), 167
High Courts17 Aug 2001Allowed
Friends Coal Carbonisation Vs Hindustan Zinc Ltd.
Rajasthan High Court · AIR 2002 Raj 116 : (2002) 4 WLC 707 : (2002) 2 WLN 96
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts17 Aug 2001Allowed
Jhamaku Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 92 FLR 171 : (2002) 2 RLW 728 : (2001) 3 WLC 784 : (2003) 2 WLN 361
Constitution of India, 1950 — Article 226Rajasthan Civil Services Rules, 1951 — Rule 268A, 268B
High Courts17 Aug 2001Dismissed
State of Rajasthan Vs Ladu Ram
Rajasthan High Court · (2002) CriLJ 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 50
High Courts17 Aug 2001Dismissed
Lokesh Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1825
Constitution of India, 1950 — Article 14, 16, 309Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 11(3), 11(4), 11(5), 2Rajasthan Civil Services Rules, 1951 — Rule 15, 16, 17, 18
High Courts17 Aug 2001
Chhinderpal Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 308
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 328, 34, 377, 379