High Courts16 Aug 2001Dismissed
Suresh Chandra Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 RCR(Criminal) 624 : (2002) 4 RLW 2035 : (2002) 2 WLC 218 : (2002) 2 WLN 133
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 482
COURT ARCHIVE
Rajasthan High Court judgments, 2001
1,257 judgments · page 24 of 63
High Courts16 Aug 2001Dismissed
Magne Khan Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 551 : (2002) 1 WLC 566 : (2002) 2 WLN 356
Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2001Partly Allowed
Nagar Palika, Lalsot Vs Babu Lal and Others
Rajasthan High Court · (2002) 2 RLW 1335 : (2002) 5 WLC 784
Industrial Disputes Act, 1947 — Section 25F
High Courts16 Aug 2001Allowed
Smt. Kamla and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1860
Penal Code, 1860 (IPC) — Section 306
High Courts14 Aug 2001Partly Allowed
Ajay Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2001) 90 FLR 831 : (2002) 2 RLW 919 : (2002) 1 WLC 329
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts14 Aug 2001
Shiv Kumar Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 2 RLW 915 : (2002) 3 WLN 83
Rajasthan Employment of Disabled Persons Rules, 2000 — Rule 3Rajasthan Employment of Physically Handicapped Rules, 1976 — Rule 3
High Courts14 Aug 2001Allowed
Mohan Singh Vs Bhonda Ram and Others
Rajasthan High Court · (2002) 3 RCR(Civil) 782 : (2002) 2 RLW 917 : (2002) 1 WLC 244
High Courts14 Aug 2001
Hindustan Metals Jodhpur Vs Vishal Goods Transport Co. and Another
Rajasthan High Court · AIR 2002 Raj 248 : (2003) 1 CivCC 642 : (2002) 4 RCR(Civil) 627 : (2002) 3 RLW 1473 : (2002) 4 WLC 728 : (2003) 1 WLN 240
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Aug 2001Allowed
State of Rajasthan and Others Vs Sushil Kumar Natani
Rajasthan High Court · (2001) 3 RLW 1804 : (2001) 3 WLC 533 : (2003) 1 WLN 545
Constitution of India, 1950 — Article 16, 311Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 5
High Courts14 Aug 2001Dismissed
Rajasthan Bank Employees' Union Vs Regional Manager, Punjab National Bank
Rajasthan High Court · (2001) 2 LLJ 1513 : (2001) 4 RLW 1 : (2001) 3 WLC 593 : (2002) 1 WLN 297
Constitution of India, 1950 — Article 226
High Courts13 Aug 2001Dismissed
State of Rajasthan Vs Raj Pal Singh
Rajasthan High Court · (2002) CriLJ 455
Criminal Procedure Code, 1973 (CrPC) — Section 313Rajasthan Prohibition Act, 1969 — Section 4(1), 4(2)
High Courts13 Aug 2001Partly Allowed
New India Assurance Company Ltd., Sriganganagar Vs Gurdayal Singh and Others
Rajasthan High Court · (2002) 3 RLW 1510 : (2002) 2 WLN 119
Motor Vehicles Act, 1988 — Section 95(2)
High Courts13 Aug 2001Dismissed
State of Rajasthan Vs Champalal
Rajasthan High Court · (2003) 3 RLW 1495 : (2002) 1 WLN 5
Essential Commodities Act, 1955 — Section 10C, 3, 7
High Courts13 Aug 2001Allowed
Sheesh Ram Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 432
Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2001Dismissed
Pabu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLN 517
Constitution of India, 1950 — Article 14, 19, 21, 22, 226
High Courts10 Aug 2001Dismissed
Reva Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 581 : (2002) 5 WLC 352 : (2002) 2 WLN 218
Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts10 Aug 2001Dismissed
Vishal Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2167 : (2002) 5 WLC 416 : (2002) 2 WLN 42
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Aug 2001Allowed
Divisional Forest Officer Vs Raghuvar and Another
Rajasthan High Court · (2002) 93 FLR 82 : (2002) 3 RLW 1374 : (2002) 1 WLC 501
Industrial Disputes Act, 1947 — Section 25
High Courts10 Aug 2001Allowed
Yasmeen Khanam Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 905 : (2002) 5 WLC 797
High Courts10 Aug 2001Allowed
R.C. Kaushik Vs Rajasthan State Electricity Board, Vidhyut Bhawan, Vidhyut Marg, Jaipur
Rajasthan High Court · (2002) 2 RLW 893 : (2002) 2 WLC 441
Employees (Classification, Control and Appeal) Regulations, 1962 — Regulation 7