High Courts16 Aug 1999Dismissed
Smt. Farida Bano Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 RLW 713 : (2000) 4 WLC 173 : (1999) 1 WLN 683
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 8 of 24
High Courts16 Aug 1999Allowed
Roopa Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1031
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Aug 1999Dismissed
State of Rajasthan and Others Vs Dulhe Singh and Another
Rajasthan High Court · (2000) 84 FLR 708 : (2000) 3 LLJ 1485 : (2000) 1 RLW 24
High Courts13 Aug 1999Dismissed
Anil Rao Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 53 : (2000) 1 WLC 550
Constitution of India, 1950 — Article 226
High Courts12 Aug 1999
Deputy Commissioner of Income Tax Vs Cosmopolitan Education Society
Rajasthan High Court · (1999) 157 CTR 209 : (2000) 244 ITR 494
Income Tax Act, 1961 — Section 10, 260A
High Courts12 Aug 1999
Commissioner of Income Tax Vs Rajasthan State Text Book Board
Rajasthan High Court · (2000) 244 ITR 667
Income Tax Act, 1961 — Section 10(22), 260A
High Courts11 Aug 1999Dismissed
Ghasi Ram and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 22 : (2000) 2 WLC 286
Constitution of India, 1950 — Article 226Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)
High Courts11 Aug 1999Dismissed
Mohd. Ahsan Vs State and Others
Rajasthan High Court · (2000) 3 CivCC 673 : (2000) CriLJ 2504 : (2000) 3 RCR(Criminal) 748 : (2000) 1 RLW 535 : (2000) 3 WLC 136 : (1999) 1 WLN 680
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 188
High Courts10 Aug 1999Dismissed
Chauth Mal Vs Shesh Mal
Rajasthan High Court · (1999) 08 RAJ CK 0011
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts09 Aug 1999Dismissed
George @ Saji and Another Vs Bhakhtawarlal
Rajasthan High Court · (2000) 2 CivCC 112 : (2000) 1 RLW 16
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Aug 1999Dismissed
Hari Shankar and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2000 Raj 26 : (1999) 3 RLW 1860 : (2000) 1 WLC 351
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 19(1), 2
High Courts07 Aug 1999Allowed
Dr. Anil Chaudhary and Others etc. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 114 : (2000) 2 RLW 1090 : (2000) 1 WLC 321
Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 4
High Courts07 Aug 1999Dismissed
Legal Heirs of Rain Kumar Vs Banshilal and Another
Rajasthan High Court · (2000) 2 CivCC 461 : (1999) 3 RLW 1849
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts06 Aug 1999Allowed
Dr. Abhey Singh Jain and Others, etc. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 78 : (2000) 1 WLC 561
Constitution of India, 1950 — Article 14, 226Rajasthan University Ordinances, 2009 — Ordinance 278E(5)
High Courts06 Aug 1999Allowed
Smt. Preeti Agrawal Vs Rajasthan Housing Board and Others
Rajasthan High Court · (2000) 3 RLW 1412 : (2000) 3 WLC 223 : (1999) 1 WLN 677
High Courts05 Aug 1999
Nand Kumar Vs Smt. Gayatri
Rajasthan High Court · (2000) 1 CivCC 406 : (2000) 1 DMC 291 : (1999) 3 RLW 1824 : (1999) 3 WLC 744
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 126(2), 482(3)
High Courts04 Aug 1999Dismissed
Marudhara Conductors Pvt. Ltd. and Another Vs State Bank of India and Another
Rajasthan High Court · AIR 2000 Raj 269 : (2002) 110 CompCas 423
Banking Regulation Act, 1949 — Section 21AConstitution of India, 1950 — Article 226, 300A
High Courts03 Aug 1999
PRAKASH CHAND LUNIA Vs TAX RECOVERY OFFICER
Rajasthan High Court · (2000) 3 RLW 1673 : (2000) 107 TAXMAN 181
Constitution of India, 1950 — Article 216, 235Income Tax Act, 1961 — Section 156, 171, 220, 222, 223
High Courts03 Aug 1999Allowed
Tilak Raj Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 47 : (2000) 1 WLC 521
Constitution of India, 1950 — Article 299
High Courts03 Aug 1999
Prakash Chand Lunia Vs Tax Recovery Officer
Rajasthan High Court · (2000) 244 ITR 324 : (2000) 1 WLC 362
Income Tax Act, 1961 — Section 222