High Courts13 Sept 1999Allowed
Hemraj Vs State of Rajasthan
Rajasthan High Court · (1999) 2 DMC 752 : (2000) 1 WLC 718
Criminal Procedure Code, 1973 (CrPC) — Section 389(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 6 of 24
High Courts13 Sept 1999Allowed
Municipal Council, Pali Vs State
Rajasthan High Court · AIR 2000 Raj 157 : (2000) 1 RLW 386 : (2000) 2 WLC 370
Evidence Act, 1872 — Section 115Rajasthan Municipalities Act, 1959 — Section 138
High Courts10 Sept 1999Dismissed
Mohan Lal Vs Regional Director, E.S.I. Corporation
Rajasthan High Court · (2000) 2 LLJ 231
Employees State Insurance Act, 1948 — Section 82
High Courts09 Sept 1999Dismissed
Mst Harku and Others Vs Board of Revenue and Others
Rajasthan High Court · (1999) 09 RAJ CK 0036
High Courts08 Sept 1999Dismissed
Dikshant Sharma Vs Gaindi Lal Jain
Rajasthan High Court · (2000) 2 CivCC 297 : (2000) 1 RLW 324
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Sept 1999
Vikram Singh Verma Vs Smt. Kashmiri Devi and Others
Rajasthan High Court · (2000) 2 ACC 112 : (2000) 2 WLC 314
Civil Procedure Code, 1908 (CPC) — Section 115Employees Compensation Act, 1923 — Section 30
High Courts08 Sept 1999Allowed
Chief General Manager State Bank of India and Others Vs Brij Mohan Shukla
Rajasthan High Court · (1999) 09 RAJ CK 0029
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Sept 1999Dismissed
Rajasthan State Electricity Board Vs Guwari and Others
Rajasthan High Court · AIR 2000 Raj 140 : (2000) 1 RLW 446 : (2000) 2 WLC 605
Rajasthan land Revenue Act, 1956 — Section 125
High Courts07 Sept 1999
Chetan Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 1 RLW 39 : (2000) 1 WLC 475 : (1999) 1 WLN 699
High Courts07 Sept 1999Dismissed
Govind Prasad Vs Karobar Lahrimal Ramjeevan and Another
Rajasthan High Court · (2000) 2 CivCC 385
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts06 Sept 1999Dismissed
State of Rajasthan Vs Gopal Krishan and Others
Rajasthan High Court · AIR 2000 Raj 98 : (2000) 1 RLW 83 : (2000) 1 WLC 528
Constitution of India, 1950 — Article 227Rajasthan Stamp Rules, 2004 — Rule 59BStamp Act, 1899 — Section 47A
High Courts06 Sept 1999
Ram Chandra Joshi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2000) CriLJ 1660 : (2000) 1 RLW 455 : (2000) 2 WLC 739
Criminal Procedure Code, 1973 (CrPC) — Section 24General Clauses Act, 1897 — Section 16Rajasthan Law and Judicial Department Manual, 1952 — Rule 10, 12, 13, 14, 16
High Courts06 Sept 1999Allowed
Modern Suiting Shramik Sangh Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 86 FLR 141 : (2000) 3 LLJ 1211 : (2000) 2 WLC 218
Industrial Disputes Act, 1947 — Section 10(1)
High Courts06 Sept 1999Dismissed
Smt. Chandra Kumari Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 2 CivCC 219 : (2000) 1 RLW 45
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts02 Sept 1999Dismissed
Satya Narain Vs Mukesh
Rajasthan High Court · (2000) 2 WLN 478
Constitution of India, 1950 — Article 136
High Courts02 Sept 1999Dismissed
Kundan Mal Vs District Collector, Pali and Others
Rajasthan High Court · AIR 2000 Raj 152 : (2000) 1 RLW 251 : (2000) 4 WLC 166
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Rajasthan Municipalities Act, 1959 — Section 170, 173A
High Courts02 Sept 1999
M/s. Raj. Mining and Engineering Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 ACC 557 : (2001) 1 RLW 432 : (2000) 2 WLC 139 : (2000) 3 WLN 553
Motor Vehicles Act, 1988 — Section 2(28)
High Courts01 Sept 1999Dismissed
Pratap Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 LLJ 502
Constitution of India, 1950 — Article 226
High Courts31 Aug 1999Dismissed
Suraj Dhobi Vs Fateh Lal
Rajasthan High Court · (2000) 1 RLW 385 : (1999) 1 WLN 698
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts31 Aug 1999Dismissed
Mohammed Rahim Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 1 RLW 378 : (1999) 1 WLN 694
Constitution of India, 1950 — Article 226, 227