High Courts27 Oct 1999
Lila Textile Vs Assistant Commissioner of Income Tax and Others
Rajasthan High Court · (2000) 164 CTR 565 : (2000) 245 ITR 826 : (2001) 116 TAXMAN 219
Income Tax Act, 1961 — Section 131, 131(3)
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 4 of 24
High Courts27 Oct 1999
Chain Ram and Another Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 523
Penal Code, 1860 (IPC) — Section 306
High Courts26 Oct 1999Dismissed
State of Rajasthan Vs Pukhraj and Another
Rajasthan High Court · AIR 2000 Raj 95 : (2000) 1 RLW 391
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts26 Oct 1999Dismissed
Mohan Lal Purohit Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 194 : (2000) 3 RLW 1436 : (2000) 4 WLC 140
Constitution of India, 1950 — Article 226
High Courts25 Oct 1999Allowed
Tulsi Ram Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1634
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 376
High Courts08 Oct 1999Dismissed
Miss Monika Jain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 524
Constitution of India, 1950 — Article 21
High Courts08 Oct 1999Dismissed
Dr. Kailash Chandra Mittal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 413
Constitution of India, 1950 — Article 14, 15
High Courts08 Oct 1999Dismissed
Som Dutta Purohit Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 527
Constitution of India, 1950 — Article 309
High Courts08 Oct 1999Dismissed
Radhey Mohan Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 10 RAJ CK 0003
Penal Code, 1860 (IPC) — Section 120B
High Courts07 Oct 1999Dismissed
Gulshan Ali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2000) CriLJ 1025
Criminal General Rules, 1986 — Rule 81Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts07 Oct 1999Dismissed
Mahaveer Ucheha Prathmik Vidhyalaya Sardar Sahar Vs Babu Lal
Rajasthan High Court · (2000) 3 RLW 1446
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 Oct 1999Dismissed
Jay Narayan Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1054
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 50
High Courts06 Oct 1999Dismissed
Miss Sushila Garg Vs State and Others
Rajasthan High Court · (2000) 3 WLN 530
High Courts06 Oct 1999Dismissed
D.C.M. Shriram Ind. Ltd. and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 117 : (2000) 2 WLC 281
Rajasthan Irrigation and Drainage Act, 1954 — Section 60(2)Rajasthan Irrigation and Drainage Rules, 1955 — Rule 14, 15
High Courts06 Oct 1999Allowed
Sukhpal and Another Vs State of Rajasthan
Rajasthan High Court · (2000) 2 DMC 575 : (2000) 3 RLW 1665 : (2000) 2 WLN 302
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts06 Oct 1999Dismissed
Jaswant Singh Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2000 Raj 97 : (2001) 89 FLR 1070 : (2000) 1 RLW 504 : (2000) 4 WLC 544
Constitution of India, 1950 — Article 226
High Courts06 Oct 1999Dismissed
Vishwanath Gopal Palshikar Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2000 Raj 11 : (2000) 2 WLN 258
Constitution of India, 1950 — Article 217, 226
High Courts06 Oct 1999Dismissed
St. Anne's School Society Vs Urban Improvement Trust, Jodhpur and Another
Rajasthan High Court · AIR 2000 Raj 70 : (2000) 1 RLW 71
Evidence Act, 1872 — Section 115
High Courts05 Oct 1999Allowed
Avdhesh Khokhar Vs Principal, Dayanand Public School and Others
Rajasthan High Court · AIR 2000 Raj 72 : (2000) 1 RLW 87 : (2000) 1 WLC 493
Constitution of India, 1950 — Article 226
High Courts05 Oct 1999Dismissed
Murlidhar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 170 : (2000) 2 RLW 744
Constitution of India, 1950 — Article 161, 162, 163, 164, 165Criminal Procedure Code, 1973 (CrPC) — Section 144Rajasthan Excise Act, 1950 — Section 53, 8