High Courts04 Nov 1999

Narayan Lal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2000 Raj 190 : (2000) 2 WLN 160

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107, 107(2), 117, 129Rajasthan High Court of Judicature Rules, 1952 — Rule 55Rajasthan High Court Ordinance, 1949 — Section 18
High Courts29 Oct 1999

Narayan and Others Vs The State of Rajasthan

Rajasthan High Court · (2000) 2 WLN 69

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 147, 406, 420, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3