High Courts05 Jan 1999Allowed
Jagdish Chandra Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1090
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 24 of 24
High Courts05 Jan 1999Dismissed
Hotel Man Singh Palace Vs Labour Court and Another
Rajasthan High Court · (2000) 3 LLJ 669 : (2000) 1 RLW 270 : (1999) 2 WLC 530
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts05 Jan 1999Dismissed
Sajish Khan Vs Supdt. of Police and Others
Rajasthan High Court · (1999) CriLJ 2744 : (2000) 1 RLW 146
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts04 Jan 1999
Bhagwan Singh Meena Vs Jai Kishan Tiwari and Others
Rajasthan High Court · (1999) ACJ 1200
High Courts04 Jan 1999
Smt. Sandhya Guntae Vs Ravi Kant Guntae
Rajasthan High Court · AIR 1999 Raj 128 : (1999) 2 DMC 97 : (1999) 1 RLW 602 : (1999) 2 WLC 40 : (1999) 1 WLN 7
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 7
High Courts04 Jan 1999
Mohan Lal Sukhadia University, Udaipur Vs Miss. Priya Soloman
Rajasthan High Court · AIR 1999 Raj 102 : (1999) 2 CivCC 694 : (1999) 2 CivCC 463 : (1999) 1 RLW 593 : (1999) 2 WLC 110 : (1999) 1 WLN 13
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts04 Jan 1999Allowed
Kanak Mal Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1091 : (1999) 2 RCR(Criminal) 396 : (1999) 2 RCR(Criminal) 397 : (1999) WLC 300
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts04 Jan 1999
Vibha Seth and Others Vs Jai Kishan Tiwari and Others
Rajasthan High Court · (2001) ACJ 614 : (1999) WLC 709
High Courts04 Jan 1999
Champa Lal Vs Amar Chand and Another
Rajasthan High Court · AIR 1999 Raj 100 : (1999) 2 CivCC 558 : (1999) 2 WLC 63 : (1999) 1 WLN 5
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts04 Jan 1999
The State of Rajasthan Vs Maganlal
Rajasthan High Court · (1999) 1 RLW 591 : (1999) 1 WLN 3
Limitation Act, 1963 — Section 5
High Courts04 Jan 1999Dismissed
Sua Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 589 : (1999) 2 WLC 76 : (1999) 1 WLN 1
Constitution of India, 1950 — Article 226, 227