High Courts12 Jan 1999Dismissed
P.N. Yogi Vs State of Rajasthan and Others
Rajasthan High Court · (1999) CriLJ 1736 : (1999) 3 RCR(Criminal) 141 : (1999) 1 RLW 598 : (1999) 2 WLC 79 : (1999) 1 WLN 66
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 23 of 24
High Courts12 Jan 1999Allowed
Khema Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2079 : (2000) 3 RCR(Criminal) 669 : (1999) WLC 273
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60
High Courts11 Jan 1999Dismissed
Raju Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 686 : (1999) 2 WLC 610 : (1999) 1 WLN 65
High Courts11 Jan 1999Allowed
Noor Mohammed and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 600 : (1999) 2 WLC 75 : (1999) 1 WLN 60
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts11 Jan 1999Dismissed
Pathar Khan Kaamgaar Union Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 333 : (1999) 1 RLW 597 : (1999) 2 WLC 92 : (1999) 1 WLN 62
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Rajasthan Minor Mineral Concession Rules, 1986 — Rule 29(5)
High Courts11 Jan 1999
Karni Singh Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1791 : (1999) WLC 315 : (1990) WLN 244
Arms Act, 1959 — Section 25(3)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114
High Courts11 Jan 1999Dismissed
Om Prakash Agarwal and Others Vs R.S.E.B. and Others
Rajasthan High Court · (2000) 1 LLJ 1644 : (2000) 1 RLW 697 : (1999) WLC 364 : (1999) 1 WLN 63
High Courts11 Jan 1999Dismissed
Anwar Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 674 : (1999) 2 WLC 507 : (1999) 1 WLN 53
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 129, 215, 226
High Courts11 Jan 1999Dismissed
Durga Ram and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 695 : (1999) 2 WLC 608 : (1999) 1 WLN 59
Constitution of India, 1950 — Article 227
High Courts11 Jan 1999Dismissed
National Insurance Co. Ltd. Vs Nirmala Bai and Others
Rajasthan High Court · (2000) ACJ 932 : (1999) WLC 529
Motor Vehicles Act, 1988 — Section 147, 95
High Courts10 Jan 1999
Amrit Lal and Another Vs Jagdish Lal
Rajasthan High Court · (1999) 2 WLC 524 : (1999) 1 WLN 48
High Courts08 Jan 1999Dismissed
State of Rajasthan Vs Smt. Kaushalya Devi etc.
Rajasthan High Court · (1999) 1 RLW 693 : (1999) 2 WLC 489 : (1999) 1 WLN 10
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 1999Allowed
Prithvi Raj Singh Vs Dalip Kulkarni and Others
Rajasthan High Court · AIR 1999 Raj 201 : (2000) 1 RLW 170 : (1999) 2 WLC 667
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 96Specific Relief Act, 1963 — Section 16, 20
High Courts07 Jan 1999Dismissed
Roop Raj Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 1 DMC 390 : (1999) WLC 362
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(2)
High Courts06 Jan 1999Dismissed
Subhash Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 1 RLW 605 : (1999) 1 WLN 200
Constitution of India, 1950 — Article 226
High Courts06 Jan 1999
Bhanwar Devi and Another Vs Hari Narain and Others
Rajasthan High Court · (2000) 1 ACC 319 : (1999) ACJ 1257
High Courts06 Jan 1999
Chaji and Others Vs Girraj Singh and Others
Rajasthan High Court · (1999) 1 ACC 255 : (2000) ACJ 291 : (1999) WLC 133
High Courts06 Jan 1999Allowed
Mewar Kalal Nyati Sangh Vs Jaivi and Others
Rajasthan High Court · AIR 1999 Raj 148 : (2000) 3 CivCC 25 : (1999) 1 RLW 609 : (1999) 2 WLC 118 : (1999) 1 WLN 203
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 9
High Courts05 Jan 1999Allowed
Heera Ram Sirvi Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 877 : (1999) 2 RCR(Criminal) 501 : (1999) WLC 233
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7