High Courts05 Feb 1999Allowed

Ganesh Das Vs Narendra Kumar and Others

Rajasthan High Court · (1999) 3 CivCC 605 : (1999) CriLJ 3362 : (1999) 4 RCR(Criminal) 115 : (1999) 4 RCR(Criminal) 116 : (1999) 2 RLW 725 : (1999) 3 WLC 457 : (1999) 1 WLN 98

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jan 1999Dismissed

Bachan Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 1952 : (1999) 3 RCR(Criminal) 90

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Panchayat Act, 1953 — Section 78Penal Code, 1860 (IPC) — Section 120B, 199, 420, 467, 468