High Courts23 Feb 1999Allowed
Moola Ram Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 2506 : (1999) WLC 480
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 19 of 24
High Courts23 Feb 1999Allowed
Pradeep Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 3829 : (1999) 4 RCR(Criminal) 681 : (1999) 2 RLW 768 : (1999) 3 WLC 455 : (1999) 1 WLN 173
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 8
High Courts19 Feb 1999Dismissed
New India Assurance Co. Ltd. Vs Mumtaj and Others
Rajasthan High Court · (2000) 2 ACC 107 : (2001) ACJ 374 : (1999) 2 WLC 311
Motor Vehicles Act, 1988 — Section 96(2)(b)
High Courts19 Feb 1999Dismissed
Pukhraj Shisodia Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 256 : (1999) 2 RLW 798
Constitution of India, 1950 — Article 226
High Courts19 Feb 1999Dismissed
Durga Ram Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2792 : (2000) WLC 388
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 35, 94
High Courts17 Feb 1999
Sohan Singh Vs Ram Nath and Others
Rajasthan High Court · (2000) 1 WLC 624 : (1999) 1 WLN 287
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Feb 1999Dismissed
Mana Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 257 : (1999) 2 RLW 867 : (1999) 3 WLC 364 : (1998) WLC 147 : (1999) 1 WLN 289
Constitution of India, 1950 — Article 226Rajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 13A(5)Rajasthan Colonisation Act, 1954 — Section 28
High Courts17 Feb 1999
Kesra and Others Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2625
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts17 Feb 1999
Sohan Lal Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1999 Raj 268 : (1999) 2 RLW 1356 : (1999) 1 WLN 292
Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A
High Courts17 Feb 1999Dismissed
Moola Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 263 : (2000) 1 WLC 99
Constitution of India, 1950 — Article 226
High Courts16 Feb 1999Dismissed
Satyam Properties Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 276 : (1999) 2 RLW 823 : (2000) 1 WLC 598 : (1999) 1 WLN 281
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47, 47AStamp Rules, 1955 — Rule 59B
High Courts16 Feb 1999Dismissed
Surat Ram Gagrani Vs Authority under Payment of Wages Act and Others
Rajasthan High Court · (2000) 85 FLR 406 : (1999) 2 LLJ 1020 : (1999) 2 RLW 782 : (2000) 1 WLC 422
High Courts15 Feb 1999
Bhom Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1999) 2 RLW 769 : (1999) 3 WLC 371 : (1999) 1 WLN 276
Constitution of India, 1950 — Article 226
High Courts15 Feb 1999Allowed
Jaipur Development Authority Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 240 : (1999) 4 CivCC 30 : (1999) 2 RLW 1295 : (1999) 2 WLC 357 : (1999) 1 WLN 114
Electricity Act, 1910 — Section 37Electricity Rules, 1956 — Rule 82
High Courts12 Feb 1999Dismissed
Subhash Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 1 CivCC 695 : (1999) CriLJ 2796 : (1999) 4 RCR(Criminal) 58
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 200, 202, 203Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 38
High Courts12 Feb 1999Allowed
Ibrahim Khan Vs State and Another
Rajasthan High Court · (1999) CriLJ 2614 : (1999) 2 RLW 784 : (1999) 2 RLW 784 : (1999) 3 WLC 406 : (1999) 1 WLN 111
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 190(1), 200, 202Penal Code, 1860 (IPC) — Section 302, 307
High Courts12 Feb 1999Dismissed
Vijayander Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1999) CriLJ 1849
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 173(1), 482Penal Code, 1860 (IPC) — Section 120B, 145, 420
High Courts12 Feb 1999
Srilal Ganeriwal Vs Rajasthan Small Scale Industries Corporation
Rajasthan High Court · AIR 1999 Raj 246
Essential Commodities Act, 1955 — Section 3
High Courts12 Feb 1999Dismissed
Sarveshwar Singh Vs State and Others
Rajasthan High Court · (1999) CriLJ 2179
Criminal Procedure Code, 1973 (CrPC) — Section 174, 397, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Feb 1999Allowed
Falku Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2138 : (1999) WLC 408
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 498A