High Courts18 Mar 1999Dismissed
Jaya Bhaduri and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 3 RLW 1695 : (1999) 3 WLC 723 : (1999) 1 WLN 478
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 17 of 24
High Courts17 Mar 1999Dismissed
Bhagya Laxmi Oil Mills Vs The State of Raj. and Another
Rajasthan High Court · (1999) 2 RLW 819 : (1999) 3 WLC 300 : (1999) 1 WLN 474
High Courts17 Mar 1999Dismissed
Kuldeep Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1999) CriLJ 2557 : (1999) 2 RLW 836 : (1999) 3 WLC 36
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 10, 11, 12, 12(2), 13
High Courts17 Mar 1999Dismissed
Smt. Vandana Vs The State of Raj. and Others
Rajasthan High Court · (1999) 2 RLW 1011 : (1999) 1 WLN 476
Constitution of India, 1950 — Article 226
High Courts17 Mar 1999
Udhmi Ram Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2537 : (2000) 1 RLW 112
Penal Code, 1860 (IPC) — Section 302, 304
High Courts16 Mar 1999Dismissed
Gem Textile Pvt. Ltd. and Another Vs Punjab National Bank and Another
Rajasthan High Court · (1999) 2 RLW 1007 : (1999) 3 WLC 414 : (1999) 1 WLN 473
High Courts16 Mar 1999Allowed
Umaida Ram and Others Vs Bhavad Gram Sewa Sahakari Samiti
Rajasthan High Court · (1999) 2 RLW 1013 : (1999) 3 WLC 627 : (1999) 1 WLN 468
Limitation Act, 1963 — Section 5
High Courts16 Mar 1999Partly Allowed
Municipal Corporation Vs Sushila Smt. and Another
Rajasthan High Court · (2000) 1 LLJ 330 : (1999) WLC 295
Industrial Disputes Act, 1947 — Section 25F
High Courts15 Mar 1999Allowed
Maharaj Kumar Chand Vs Jodhpur Film Vitrak Sahakari Samiti Ltd.
Rajasthan High Court · (1999) 3 CivCC 497 : (1999) 3 WLC 66 : (1999) 1 WLN 466
Evidence Act, 1872 — Section 65
High Courts15 Mar 1999
Smt. Laxmi Kachhawaha Vs The State and Others
Rajasthan High Court · AIR 1999 Raj 254 : (1999) 2 RLW 864 : (1999) 3 WLC 508
Constitution of India, 1950 — Article 226
High Courts15 Mar 1999Allowed
Eternit Everest Ltd. Vs Neelmani Bhartiya
Rajasthan High Court · AIR 1999 Raj 235 : (1999) 3 CivCC 523 : (1999) 2 RLW 831 : (1999) 3 WLC 269
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 111(4)
High Courts15 Mar 1999Allowed
Pema Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2916 : (2000) 1 RLW 129 : (1999) 2 RLW 1098 : (1999) 2 RLW 1098 : (1999) WLC 568
Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Mar 1999
Rashid Vs State
Rajasthan High Court · (2000) CriLJ 3751
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts12 Mar 1999Allowed
Harlal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 2 RLW 1009 : (1999) 1 WLN 458
Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Mar 1999Allowed
Pukh Raj and Others Vs Ahmed Bhai and Others
Rajasthan High Court · (1999) 3 CivCC 197 : (1999) 2 RLW 971 : (1999) 1 WLN 461
Civil Procedure Code, 1908 (CPC) — Section 10, 100, 151, 2, 51
High Courts11 Mar 1999Partly Allowed
Rae Barley Flour Mills Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 56
Essential Commodities Act, 1955 — Section 3
High Courts10 Mar 1999Dismissed
Smt. Shimla Devi Vs Kuldeep Sharma
Rajasthan High Court · AIR 1999 Raj 181 : (1999) 4 CivCC 324 : (2001) 1 DMC 8 : (1999) 2 RLW 938 : (1999) 3 WLC 285
Hindu Marriage Act, 1955 — Section 13
High Courts10 Mar 1999
A.N. Gupta Vs The State and Another
Rajasthan High Court · (1999) CriLJ 4932 : (1999) 3 WLC 302
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 313, 401Penal Code, 1860 (IPC) — Section 211, 499, 500, 509
High Courts09 Mar 1999
Banshi Lal Nayati Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 2 RLW 873 : (1999) 1 WLN 453
High Courts08 Mar 1999Dismissed
Narang Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 2 RLW 889 : (1999) 2 WLC 733 : (1999) 1 WLN 586
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 141, 142, 16, 226