COURT ARCHIVE

Rajasthan High Court judgments, 1999

471 judgments · page 18 of 24

High Courts08 Mar 1999Dismissed

Ajeet Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 3054

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Penal Code, 1860 (IPC) — Section 147, 323

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High Courts08 Mar 1999

Babulal Agarwal and Another etc. Vs Associate Director and Others etc.

Rajasthan High Court · (1999) CriLJ 3794 : (1999) WLC 494

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 22(3), 22(6), 24, 24(1), 24(2)

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High Courts08 Mar 1999Dismissed

Sulekhan Singh and Others Vs State

Rajasthan High Court · (1999) CriLJ 3798 : (1999) 4 RCR(Criminal) 676 : (1999) 3 RLW 1538 : (1999) 3 WLC 415 : (1999) 1 WLN 449

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 114, 354, 376, 511

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High Courts05 Mar 1999Dismissed

Naresh Sachdeva Vs Prithvipal Singh and Others

Rajasthan High Court · (1999) 3 WLC 732 : (1999) 1 WLN 314

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)

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High Courts04 Mar 1999

I.B.P. Company Ltd. and Another Vs Smt. Chandrabai and Others

Rajasthan High Court · (2000) 2 CivCC 55 : (1999) 2 RLW 957 : (2000) 1 WLC 536 : (1999) 1 WLN 310

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 11, 145

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High Courts04 Mar 1999Allowed

Radhey Shyam Rathi Vs State of Rajasthan and Others

Rajasthan High Court · (1999) 2 RLW 869 : (1999) 2 RLW 1052 : (1999) 2 WLC 727 : (1999) 1 WLN 441

Land Acquisition Act, 1894 — Section 11, 16, 18, 19, 20

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High Courts04 Mar 1999Dismissed

Teju Mal Vs Daya Ram

Rajasthan High Court · (1999) 98 CompCas 229

Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 114, 118

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High Courts04 Mar 1999Dismissed

Ram Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1999) 2 RLW 963 : (2000) 1 WLC 273 : (1999) 1 WLN 444

Constitution of India, 1950 — Article 226, 227, 39Industrial Disputes Act, 1947 — Section 10

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High Courts03 Mar 1999Dismissed

Preeti Parihar and Others Vs Mali Sansthan

Rajasthan High Court · (2000) 2 CivCC 186 : (1999) 3 RLW 1486 : (2000) 1 WLC 654 : (1999) 1 WLN 439

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114, 3, 6, 7, 8

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High Courts03 Mar 1999Dismissed

Lakha alias Lakshmi Chand Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 3418 : (1999) 3 WLC 146

Penal Code, 1860 (IPC) — Section 376, 450, 456

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High Courts03 Mar 1999

United India Insurance Co. Ltd. Vs Smt. Mehtab Bai and Others

Rajasthan High Court · (2000) ACJ 1274 : AIR 1999 Raj 293 : (1999) 3 RLW 1392 : (1999) 3 WLC 386

Motor Vehicles Act, 1988 — Section 163A

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High Courts03 Mar 1999Dismissed

Rajasthan Barytes Ltd. and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1999) 2 RLW 835 : (1999) 3 WLC 245 : (1999) 1 WLN 438

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High Courts03 Mar 1999Dismissed

Bhola Singh and Others Vs The Prescribed Authority, The Tehsildar and Others

Rajasthan High Court · AIR 1999 Raj 242 : (1999) 2 RLW 856

Constitution of India, 1950 — Article 226

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High Courts25 Feb 1999Allowed

Dharampal and Smt. Pushpa Devi Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 3110

Essential Commodities Act, 1955 — Section 3, 7Partnership Act, 1932 — Section 67

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High Courts25 Feb 1999Dismissed

Ramjas and Others etc. Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 3626 : (1999) 2 RLW 882 : (2000) 1 WLC 328

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 197, 197(1), 197(2)

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High Courts25 Feb 1999Dismissed

Jhulelal Charitable and Education Trust Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1999 Raj 309 : (1999) 2 RLW 842 : (2000) 1 WLC 632

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 137, 29Rajasthan Land Revenue Act, 1956 — Section 102A

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High Courts25 Feb 1999Dismissed

Kalu Ram Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 1 RLW 583 : (1999) 2 WLC 403 : (1999) 1 WLN 436

Hindu Adoptions and Maintenance Act, 1956 — Section 12, 5, 8

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High Courts25 Feb 1999Dismissed

Bhopal Singh Vs State and Another

Rajasthan High Court · (1999) CriLJ 2746 : (1999) 2 RLW 799 : (1999) 3 WLC 452 : (1999) 1 WLN 174

Criminal Procedure Code, 1973 (CrPC) — Section 173

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High Courts25 Feb 1999Allowed

Jagdish Chavla and Others Vs State of Rajasthan

Rajasthan High Court · (1999) CriLJ 2562 : (1999) 2 RLW 803 : (1999) 3 WLC 711

Penal Code, 1860 (IPC) — Section 292, 292(2), 292ARajasthan Video Film Regulation and Exhibition Act, 1990 — Section 10

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High Courts24 Feb 1999Allowed

Nand Lal and Others Vs Ramesh Chand and Others

Rajasthan High Court · (1999) 3 CivCC 8 : (2000) 1 RLW 223

Transfer of Property Act, 1882 — Section 53A

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