High Courts27 Aug 1999Dismissed

L.R. of Ganeshmal Vs Velaram

Rajasthan High Court · AIR 2000 Raj 76 : (2000) 1 CivCC 661 : (2000) 1 RLW 95 : (2000) 1 WLC 635

Criminal Procedure Code, 1973 (CrPC) — Section 145Specific Relief Act, 1963 — Section 6
High Courts25 Aug 1999Dismissed

Aziza Khan Vs Dr. Amir Hussain

Rajasthan High Court · (2000) CriLJ 2582 : (2001) 1 DMC 402 : (2000) 1 RLW 242 : (2000) 2 WLC 358

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 4, 5
High Courts16 Aug 1999Dismissed

Poonam Chand Vs Dhan Raj

Rajasthan High Court · (2000) CriLJ 2080 : (2000) 3 RCR(Criminal) 663 : (2000) 2 RCR(Rent) 625 : (2000) 2 RLW 736 : (2000) 2 WLC 243 : (1999) 1 WLN 685

Contempt of Courts Act, 1971 — Section 12, 2Rajasthan Municipalities Act, 1959 — Section 170, 170(9)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 17, 3(1)