High Courts02 Aug 1999Dismissed
Govind Narain Vs Hans Raj
Rajasthan High Court · (2000) 2 CivCC 422 : (2000) 2 RLW 1196
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 9 of 24
High Courts30 Jul 1999Dismissed
Pirtha Singh Vs Laxman Singh and Others
Rajasthan High Court · AIR 1999 Raj 361 : (2000) 1 CivCC 23
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jul 1999Allowed
Madan Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1999) CriLJ 3077 : (1999) WLC 693 : (1998) 2 WLC 334
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1)
High Courts29 Jul 1999Allowed
Pukh Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 89
Constitution of India, 1950 — Article 227Rajasthan Panchayat (General) Rules, 1961 — Rule 265(2)
High Courts27 Jul 1999Dismissed
Shrinath Travel Agency Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 1 ACC 458 : AIR 2000 Raj 43 : (1999) 3 RLW 1875 : (2000) 1 WLC 282
Central Motor Vehicles Rules, 1989 — Rule 82, 83, 84, 85Motor Vehicles (All India Permit for Tourist Transport Operators) Rules, 1993 — Rule 4(1)Motor Vehicles Act, 1988 — Section 139
High Courts27 Jul 1999Dismissed
M/s Binani Udyog and Another Vs State of Raj. and Another
Rajasthan High Court · (2000) 1 CivCC 574 : (1999) 3 RLW 1656
Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts27 Jul 1999
Asstt. Engineer (Dsd West) RSEB Vs Commissioner, Workmen's Compensation Act and Others
Rajasthan High Court · (2000) 2 ACC 717 : (1999) 3 RLW 1519 : (2000) 1 WLC 102
Employees Compensation Act, 1923 — Section 2, 3
High Courts26 Jul 1999Dismissed
Bhanwara Ram and Others Vs Pritam Singh and Others
Rajasthan High Court · (2000) 2 CivCC 574 : (1999) 3 RLW 1492
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Jul 1999Dismissed
The Bank of Rajasthan Vs Manish Agarwal and Another
Rajasthan High Court · (2000) 1 CivCC 225 : (2000) 2 RLW 1205
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts21 Jul 1999
Roop Kanwar Mathur Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 2 RLW 1104 : (2000) 2 WLC 192 : (1999) 1 WLN 659
Constitution of India, 1950 — Article 226
High Courts20 Jul 1999Dismissed
Mazarul Hussain Vs Kishanlal and Others
Rajasthan High Court · (1999) 07 RAJ CK 0038
High Courts20 Jul 1999Dismissed
Chhotulal Vs State of Raj.
Rajasthan High Court · (2000) 3 RLW 1642 : (1999) 1 WLN 663
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts20 Jul 1999Allowed
Sarvjit Singh Vs State of Raj. and Another
Rajasthan High Court · (2000) 3 RLW 1650 : (1999) 3 WLC 656 : (1999) 1 WLN 664
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 200, 202, 397Penal Code, 1860 (IPC) — Section 406, 498A
High Courts16 Jul 1999Dismissed
Teja Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2000) CriLJ 244 : (1999) 3 RLW 1734 : (2000) 1 WLC 13
Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 116National Security (Amendment) Act, 1984 — Section 5A
High Courts16 Jul 1999Dismissed
Chandra Prakash Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 44 : (2000) 1 RLW 499 : (1999) 3 RLW 1754 : (2000) 1 WLC 372
Rajasthan Panchayati Raj Act, 1994 — Section 38(1)Rajasthan Panchayati Raj Rules, 1996 — Rule 22(1), 320, 336, 336(4), 386(4)
High Courts16 Jul 1999Dismissed
Bebe Bai Vs State
Rajasthan High Court · (2000) 1 WLC 355 : (1999) 1 WLN 666
High Courts15 Jul 1999Dismissed
Kishan Singh and Others Vs Nagar Palika Jaisalmer and Another
Rajasthan High Court · (1999) 3 RLW 1446 : (1999) 1 WLN 666
Rajasthan Municipalities Act, 1959 — Section 285(2)
High Courts14 Jul 1999Allowed
Alka Vyas Vs Principal, Rajkiya Sharirik Shiksha Mahavidhyalaya and Others
Rajasthan High Court · (1999) 1 WLN 668
High Courts14 Jul 1999Dismissed
Mewa Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 31 : (2000) 1 WLC 105
Rajasthan Panchayati Raj Act, 1994 — Section 19, 39