High Courts14 Jul 1999
Raghuvir Singh Vs Govind Ram and Others
Rajasthan High Court · (1999) 3 CivCC 468 : (2000) 1 RLW 328
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 10 of 24
High Courts13 Jul 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs MARUDHAR HOTELS (P) LTD.
Rajasthan High Court · (1999) 155 CTR 437 : (1999) 3 RLW 1751 : (2000) 1 WLC 112
Income Tax Act, 1961 — Section 260A
High Courts13 Jul 1999Dismissed
Dr. Bajrang Soni and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 365 : (2000) 2 RLW 1061 : (2000) 1 WLC 467
Constitution of India, 1950 — Article 14
High Courts13 Jul 1999
Deputy Commissioner of Income Tax Vs Marudhar Hotels (P.) Ltd.
Rajasthan High Court · (2000) 245 ITR 138
Income Tax Act, 1961 — Section 260A
High Courts12 Jul 1999Dismissed
Ram Chandra Vs The State of Rajasthan
Rajasthan High Court · (1999) 1 WLN 669
High Courts12 Jul 1999Dismissed
State of Rajasthan Vs Hajari alias Mithiya and Others
Rajasthan High Court · (1999) CriLJ 4447 : (2000) 3 RLW 1503
Arms Act, 1959 — Section 25, 27, 29, 3Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts09 Jul 1999Dismissed
Shanti Mal Vs Smt. Savitri Devi
Rajasthan High Court · (2000) 3 RLW 1790 : (2000) 3 WLN 532
Limitation Act, 1963 — Section 18
High Courts08 Jul 1999Allowed
Avinash Sharma and Others Vs Mohanlal Sukhadia University, Udaipur and Others
Rajasthan High Court · AIR 2000 Raj 27 : (1999) 3 WLC 759
Constitution of India, 1950 — Article 14, 226
High Courts08 Jul 1999Dismissed
Smt. Idith J. Jacob Vs The Board of Revenue
Rajasthan High Court · (2000) 3 RLW 1407 : (2000) 3 WLC 161 : (1999) 1 WLN 670
Constitution of India, 1950 — Article 226
High Courts08 Jul 1999Dismissed
Padam Singh Vs State
Rajasthan High Court · (2000) 2 RLW 707 : (2000) 3 WLC 147 : (1999) 1 WLN 675
Constitution of India, 1950 — Article 226
High Courts07 Jul 1999Allowed
Prahlad Sahay Sharma Vs District Education Officer, Second, Jaipur and Others
Rajasthan High Court · AIR 1999 Raj 363 : (2000) 1 WLC 622
Constitution of India, 1950 — Article 226
High Courts07 Jul 1999Dismissed
Suresh Ghoshi Vs State and Others
Rajasthan High Court · AIR 2000 Raj 40
Rajasthan General Clauses Act, 1955 — Section 18
High Courts06 Jul 1999
Chhotalli and Others Vs Karela Singh
Rajasthan High Court · (1999) 07 RAJ CK 0040
High Courts06 Jul 1999Dismissed
Mahesh alias Sanjay Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 4625
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 363, 366A, 372, 375, 376
High Courts06 Jul 1999
Jahid Vs The State
Rajasthan High Court · (1999) CriLJ 4430 : (2000) 2 WLC 145
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Jul 1999Allowed
Dev Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 194 : (2000) 3 RLW 1659
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 8
High Courts05 Jul 1999Dismissed
Bhanwarlal Vs Shri Srinarayan
Rajasthan High Court · (1999) 07 RAJ CK 0016
Transfer of Property Act, 1882 — Section 107
High Courts05 Jul 1999Allowed
Bhadar Ram Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1174
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 307, 324, 326, 34
High Courts05 Jul 1999
Mukesh Ajmera Vs Satyanarayan Ayar
Rajasthan High Court · (2000) 2 RLW 708 : (2000) 2 WLC 580 : (1999) 1 WLN 672
High Courts01 Jul 1999
Assistant Commissioner of Income Tax Vs Ajay Vijay Traders
Rajasthan High Court · (2001) 167 CTR 186