High Courts04 Nov 1988
United Asian Bank Vs Jaipur Oil Products Ltd.
Rajasthan High Court · (1989) 66 CompCas 438
Companies Act, 1956 — Section 433, 531
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 4 of 26
High Courts04 Nov 1988Dismissed
Hari Singh and Another Vs Smt. Gulab Devi and Another
Rajasthan High Court · (1989) 1 RCR(Criminal) 236 : (1988) 2 RLW 318 : (1988) 2 WLN 241
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13, 25
High Courts04 Nov 1988
Kishan Vs Smt. Premi and Others
Rajasthan High Court · (1989) WLN 453
Transfer of Property Act, 1882 — Section 54
High Courts03 Nov 1988Allowed
Man Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 190
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 330, 331, 342
High Courts03 Nov 1988Allowed
Vishnu Traders Vs Rajasthan Sales Tax Tribunal and Others
Rajasthan High Court · (1990) 77 STC 10
Constitution of India, 1950 — Article 226Rajasthan Sales Tax Act, 1954 — Section 16(1), 7B
High Courts03 Nov 1988Allowed
Dr. K.C. Sikroria Vs Sarla Sikroria
Rajasthan High Court · (1990) 1 DMC 177 : (1988) 2 RLW 656 : (1990) 1 WLN 520
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts03 Nov 1988Dismissed
Assam Roller Flour Mills Vs Commercial Taxes Officer
Rajasthan High Court · (1989) 73 STC 421
Limitation Act, 1963 — Section 5
High Courts03 Nov 1988Allowed
R.K. Sharma Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 254(1)
High Courts02 Nov 1988Dismissed
Rajendra Kumar Vs Keshari Chand
Rajasthan High Court · (1988) 2 RLW 304
Civil Procedure Code, 1908 (CPC) — Section 34Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts02 Nov 1988Allowed
Shankar Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts02 Nov 1988Dismissed
State of Rajasthan Vs Madan Lal and Others
Rajasthan High Court · (1989) WLN 211
Penal Code, 1860 (IPC) — Section 376
High Courts02 Nov 1988Allowed
Toshniwal Industries Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) 2 RLW 379 : (1988) 2 WLN 441
High Courts02 Nov 1988Allowed
Sunder Lal Garg Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts02 Nov 1988
Rajiv Gandhi Nagar Vikas Samiti Vs U.I.T. and Others
Rajasthan High Court · (1990) 2 WLN 350
High Courts01 Nov 1988Allowed
Ashwani Kumar Vs Banwari Lal and Others
Rajasthan High Court · AIR 1990 Raj 3 : (1989) 1 RLW 396
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 119
High Courts01 Nov 1988
Nathi Lal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 229
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 1988Dismissed
Mangla Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 267
Co-operative Societies Act, 1965 — Section 128
High Courts01 Nov 1988Allowed
Tara Chand Mavar Vs Smt. Basanti Devi
Rajasthan High Court · (1988) WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 17, 25, 7
High Courts01 Nov 1988Allowed
Nathi Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 269
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Nov 1988Dismissed
Jawahara Ram Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 232
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 211, 397, 401Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Press and Registration of Books Act, 1867 — Section 3, 7