Constitution of India, 1950 — Article 14, 15, 245Rajasthan Canal Colony Area Rules, 1975 — Rule 13(5), 2, 4(4), 7(2)Rajasthan Colonisation Act, 1954 — Section 28, 7, 7(1), 7(2)

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High Courts21 Nov 1988Allowed

Hindustan Zinc Ltd. and Another Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1989 Raj 124 : (1988) 2 RLW 294 : (1988) 2 WLN 320

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 2(25), 2(33)Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4B

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High Courts20 Nov 1988Allowed

Suresh Kumar Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 466

Penal Code, 1860 (IPC) — Section 406

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High Courts18 Nov 1988Dismissed

A.C.T.O. Vs Bhomawat Industries

Rajasthan High Court · (1989) 74 STC 28

Rajasthan Sales Tax Act, 1964 — Section 5

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High Courts17 Nov 1988Dismissed

Bahadur Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 1 WLN 406

Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 6, 8

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High Courts17 Nov 1988Allowed

Dater Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 1 RLW 387 : (1990) 1 WLN 338

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High Courts17 Nov 1988

Khattan Mal Vs State of Rajasthan

Rajasthan High Court · (1988) 2 RLW 399 : (1989) WLN 222

Penal Code, 1860 (IPC) — Section 307, 323, 324, 326

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High Courts17 Nov 1988Allowed

Kasam Bhai Haji Moosaji and Sons Vs Assistant Commercial Taxes Officer

Rajasthan High Court · (1989) 73 STC 86

Rajasthan Sales Tax Rules, 1955 — Rule 15

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High Courts17 Nov 1988Allowed

Prem Prakash Mirdha Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 235

Penal Code, 1860 (IPC) — Section 149

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High Courts17 Nov 1988Dismissed

Bahadur Singh Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 260 : (1990) 1 WLN 585

Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 6, 8

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High Courts17 Nov 1988

Smt. Keshar Vs State of Rajasthan

Rajasthan High Court · (1988) 2 WLN 696

Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 379

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High Courts17 Nov 1988

Khatanmal Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 247

Penal Code, 1860 (IPC) — Section 307, 323, 324, 326

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High Courts17 Nov 1988

B.B. Sharma Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 318

Constitution of India, 1950 — Article 14

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High Courts15 Nov 1988Allowed

Kaptan and Rati Ram Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 225

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 385

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High Courts08 Nov 1988Dismissed

Subrato Roy and Another Vs State of Rajasthan and Another

Rajasthan High Court · (1990) 60 FLR 206 : (1990) 2 LLJ 351

Criminal Procedure Code, 1973 (CrPC) — Section 462, 472Industrial Disputes Act, 1947 — Section 29, 34

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High Courts07 Nov 1988Dismissed

Durga Dass Vs Union of India (UOI)

Rajasthan High Court · (1990) 46 ELT 399

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111Gold (Control) Act, 1968 — Section 71

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