High Courts07 Dec 1988
Bal Kishan Chandak Vs Union of India (UOI)
Rajasthan High Court · (1989) 1 RLW 174 : (1989) 2 WLN 101
Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 2 of 26
High Courts07 Dec 1988
Miss Rekha Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 WLN 559
Constitution of India, 1950 — Article 14, 16
High Courts05 Dec 1988Allowed
Century Ecka Vs State of Rajasthan
Rajasthan High Court · (1989) 74 STC 85
Rajasthan Sales Tax Act, 1994 — Section 12
High Courts05 Dec 1988
Sardar Khan Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 379
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449
High Courts05 Dec 1988Dismissed
Sanjeev Kumar Pareek Vs Smt. Shubh Laxmi Pareek
Rajasthan High Court · (1988) 2 WLN 687
Civil Procedure Code, 1908 (CPC) — Section 115Family Courts Act, 1984 — Section 19, 20Hindu Marriage Act, 1955 — Section 12, 24, 28
High Courts02 Dec 1988
Shri Kishan Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 478 : (1988) WLN 255
Penal Code, 1860 (IPC) — Section 326, 392
High Courts02 Dec 1988Allowed
Kan Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 710 : (1989) WLN 10
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 Dec 1988
Sri Kishan Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 3
Penal Code, 1860 (IPC) — Section 326, 392
High Courts02 Dec 1988
Srikishan Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 162
Penal Code, 1860 (IPC) — Section 326, 392
High Courts01 Dec 1988Allowed
Commercial Taxes Officer Vs Kotak and Company
Rajasthan High Court · (1990) 76 STC 4
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts01 Dec 1988Allowed
Sattar Mohammed Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 163
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts30 Nov 1988Allowed
Shambhu Dayal Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1988) 2 WLN 637
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts30 Nov 1988Allowed
Jagdish Soni Vs A.K. Derashri
Rajasthan High Court · (1989) WLN 171
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 107, 108, 11, 111, 124
High Courts30 Nov 1988
Rajasthan State Road Transport Corporation Vs Smt. Manorma and Others
Rajasthan High Court · (1989) WLN 467
Constitution of India, 1950 — Article 226
High Courts29 Nov 1988
Mahaveer Prasad and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 284
Penal Code, 1860 (IPC) — Section 409
High Courts29 Nov 1988Dismissed
Commercial Taxes Officer Vs Umed Sizing Factory
Rajasthan High Court · (1989) 73 STC 126
Rajasthan Sales Tax Act, 1954 — Section 5C(1)
High Courts29 Nov 1988Allowed
Niranjan Lal and Another Vs Badri Lal
Rajasthan High Court · (1989) WLN 457
Limitation Act, 1963 — Section 30
High Courts28 Nov 1988Allowed
Rajasthan Subordinate Service Association Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 555
Constitution of India, 1950 — Article 14, 16, 226Indian Nursing Council Act, 1947 — Section 16
High Courts28 Nov 1988Allowed
State of Rajasthan and Others Vs Govind Ram and Others
Rajasthan High Court · AIR 1989 Raj 107 : (1988) 2 RLW 290 : (1988) 2 WLN 291
Constitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 18Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4, 4(1)
High Courts28 Nov 1988Dismissed
Narendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 382 : (1988) 2 WLN 541