High Courts18 Jan 1988
Mst. Karma Vs Harnam Singh and Another
Rajasthan High Court · (1988) 1 RLW 490 : (1988) 1 WLN 489
Criminal Procedure Code, 1973 (CrPC) — Section 107
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 26 of 26
High Courts15 Jan 1988Allowed
Madhobehari Goel and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 513 : (1988) 1 WLN 256
Penal Code, 1860 (IPC) — Section 114, 120B, 144, 409, 411
High Courts15 Jan 1988Allowed
Phakira Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 717
Penal Code, 1860 (IPC) — Section 379
High Courts13 Jan 1988Dismissed
R.S.R.T.C. Vs Smt. Anand Kanwar and Others
Rajasthan High Court · (1988) ACJ 1051 : (1993) 3 LLJ 566
Workmens Compensation Act, 1923 — Section 22, 4A
High Courts12 Jan 1988Allowed
Teja Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 360
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jan 1988
Leela and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 378 : (1988) 1 WLN 378
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 323, 324, 325Probation of Offenders Act, 1958 — Section 19, 4, 5
High Courts11 Jan 1988Dismissed
Pramod Narain Srivastava Vs The Director, Poddar Institute of Management, Jaipur and Others
Rajasthan High Court · AIR 1990 Raj 14 : (1989) 1 RLW 51 : (1989) WLN 486
Constitution of India, 1950 — Article 226
High Courts11 Jan 1988
Jamna Dass Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 43
Criminal Procedure Code, 1973 (CrPC) — Section 361Essential Commodities Act, 1955 — Section 3, 7Probation of Offenders Act, 1958 — Section 4
High Courts07 Jan 1988Allowed
Mahaveer Prasad Vs Municipal Council
Rajasthan High Court · (1988) 1 RLW 147 : (1988) WLN 136
High Courts07 Jan 1988
Khetia and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 196
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 380
High Courts06 Jan 1988Dismissed
Budda Ram Vs Smt. Dudi Devi and Others
Rajasthan High Court · (1988) WLN 99
Motor Vehicles Act, 1988 — Section 110A
High Courts06 Jan 1988
Nanua Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 279 : (1988) 1 RLW 80
Criminal Procedure Code, 1973 (CrPC) — Section 354, 360, 361
High Courts06 Jan 1988Allowed
Laxmi Devi Vs Meena Mishra
Rajasthan High Court · (1988) 1 RLW 509 : (1988) WLN 157
Civil Procedure Code, 1908 (CPC) — Section 97Court Fees Act, 1870 — Section 13Limitation Act, 1963 — Section 5
High Courts05 Jan 1988Dismissed
Brijesh Kumar Vs Hira Lal and Others
Rajasthan High Court · (1988) 1 WLN 330
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Jan 1988Allowed
Keshar Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 42
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 68
High Courts04 Jan 1988
Natha Singh Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 48
Criminal Procedure Code, 1973 (CrPC) — Section 156, 406, 407, 420Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Jan 1988Dismissed
Shri Kishan Vs Rampal Ram Chandra and Another
Rajasthan High Court · (1988) 1 WLN 333
Provincial Insolvency Act, 1920 — Section 10