High Courts23 Feb 1988
J. Om Prakash Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 510
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 120B, 302, 306, 34, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 24 of 26
High Courts20 Feb 1988Allowed
Sukhraj Singh Vs The High Court of Judicature for Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 432 : (1988) 2 WLN 203
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406
High Courts19 Feb 1988Allowed
Umrav Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RCR(Criminal) 137 : (1988) 1 RLW 564 : (1988) 1 WLN 501
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 17, 18, 42, 43
High Courts19 Feb 1988
Roop Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 ACC 236 : (1989) CriLJ 241 : (1988) 1 RLW 522 : (1988) 1 WLN 497
Motor Vehicles Act, 1988 — Section 117
High Courts19 Feb 1988
Vardaram Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 724 : (1988) 2 RLW 5 : (1988) 2 WLN 139
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 482Penal Code, 1860 (IPC) — Section 315, 317
High Courts19 Feb 1988Allowed
Mohammed Hussain and Another Vs Abdul Rahim by his Lrs Abdul Karim and Others
Rajasthan High Court · (1988) 2 WLN 561
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3(vii)
High Courts18 Feb 1988Allowed
Panchayat Shri Digamber Jain Mandir and Another Vs Shri Chiranji Lal Patni
Rajasthan High Court · (1988) 2 WLN 565
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Feb 1988Dismissed
Pishori Lal Babhar Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 1 RLW 512 : (1988) 1 WLN 461
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 438, 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts18 Feb 1988
Babuda Vs State of Rajasthan
Rajasthan High Court · (1988) 1 WLN 701
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 397, 451
High Courts12 Feb 1988
H.K. Purohit Vs The University of Jodhpur and Others
Rajasthan High Court · (1988) 1 RLW 328 : (1988) 1 WLN 305
High Courts12 Feb 1988
Babu Lal alias Babu Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 537 : (1988) 1 WLN 696
High Courts12 Feb 1988
Gewar Chand Kesari Mal Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 227 : (1988) 71 STC 270 : (1988) 1 WLN 763
Limitation Act, 1963 — Section 14, 5
High Courts12 Feb 1988
K.N. Sharma Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 197 : (1988) 1 WLN 232
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 438, 439, 9
High Courts10 Feb 1988Allowed
Mangi Lal Vs Har Sahai and Others
Rajasthan High Court · (1988) 1 WLN 463
Criminal Procedure Code, 1973 (CrPC) — Section 111Penal Code, 1860 (IPC) — Section 379, 411
High Courts10 Feb 1988Dismissed
Ashok Foundry and Metal Works (P) Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 219
Constitution of India, 1950 — Article 12, 14Electricity (Supply) Act, 1948 — Section 10, 11, 18, 21, 22
High Courts09 Feb 1988Allowed
Gopal Krishan Vs Ram Lal
Rajasthan High Court · AIR 1989 Raj 24 : (1988) 1 RLW 631 : (1988) 2 WLN 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 11, 9Evidence Act, 1872 — Section 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3
High Courts09 Feb 1988Allowed
Hanifa and Another Vs Board of Revenue and Others
Rajasthan High Court · (1988) 1 WLN 500
Rajasthan Tenancy Act, 1955 — Section 63(1)(viii), 88
High Courts09 Feb 1988
Kapura Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 508 : (1988) 1 WLN 549
Penal Code, 1860 (IPC) — Section 342, 376
High Courts09 Feb 1988
Mani Ram Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 555 : (1988) 1 WLN 563
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 27, 302, 307, 324, 325
High Courts09 Feb 1988
Kishan Singh Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 491 : (1988) 1 RLW 146 : (1988) 1 WLN 490
Criminal Procedure Code, 1973 (CrPC) — Section 18Penal Code, 1860 (IPC) — Section 302, 307, 34