High Courts29 Oct 1988
Jasvender Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 595 : (1989) WLN 208
Criminal Procedure Code, 1973 (CrPC) — Section 149, 228, 328, 397, 446Penal Code, 1860 (IPC) — Section 148, 149, 307
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 5 of 26
High Courts28 Oct 1988Allowed
Ram Pratap Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 27(1)
Constitution of India, 1950 — Article 226
High Courts28 Oct 1988Allowed
Gurmail Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 474
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Oct 1988Allowed
Ram Pratap and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 1 WLN 114
Constitution of India, 1950 — Article 226
High Courts28 Oct 1988Partly Allowed
Mool Chand Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1990 Raj 24 : (1990) 26 ECC 294 : (1990) 48 ELT 374 : (1988) 2 WLN 570
Foreign Exchange Regulation Act, 1973 — Section 33, 33(2), 34, 36, 37
High Courts27 Oct 1988Dismissed
Magan Lal Nagar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 321 : (1988) 2 WLN 650
Constitution of India, 1950 — Article 226
High Courts27 Oct 1988Allowed
Lal Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 225 : (1988) 2 WLN 165
Constitution of India, 1950 — Article 226
High Courts26 Oct 1988Allowed
D.C.M. Limited Vs Union of India (UOI) and Others
Rajasthan High Court · (1989) 19 ECC 117 : (1991) 36 ECR 241 : (1988) 2 WLN 469
High Courts26 Oct 1988Allowed
Rajendra Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 234(1)
High Courts26 Oct 1988Allowed
Jit Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 258
Rajasthan Urban Improvement Trust Act, 1959 — Section 52(2)
High Courts26 Oct 1988
Mohan Lal Agrawal Vs Government of India and Others
Rajasthan High Court · (1988) WLN 536
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts17 Oct 1988Allowed
Prem Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 236
High Courts16 Oct 1988Allowed
D.C.M. Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1989) 39 ELT 3
High Courts07 Oct 1988
The Executive Engineer, Link Canal Irrigation Deptt. and Another Vs Sarala Devi and Another
Rajasthan High Court · (1989) 1 ACC 280
Contract Labour (Regulation and Abolition) Act, 1970 — Section 29Employees Compensation Act, 1923 — Section 30
High Courts07 Oct 1988Dismissed
Bhanwru and Others Vs Manak Chand and Others
Rajasthan High Court · (1988) WLN 477
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482Penal Code, 1860 (IPC) — Section 147, 426, 447
High Courts07 Oct 1988Allowed
Nand Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 190 : (1988) 2 WLN 175
Constitution of India, 1950 — Article 14, 16, 21, 226Industrial Disputes Act, 1947 — Section 25F
High Courts07 Oct 1988Dismissed
Vimla Agarwal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 213
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 173, 427, 457Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 426
High Courts07 Oct 1988Dismissed
Jweller Association Vs Presiding Officer appointed under Section 28-A of the Raj. Shops and Commercial Establishments Act, 1958
Rajasthan High Court · (1988) 2 WLN 669
Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A, 28A(1)
High Courts07 Oct 1988
Nanag Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) 2 WLN 665
Railway Protection Force Rules, 1959 — Rule 60
High Courts07 Oct 1988Allowed
Biram Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 484
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50