High Courts07 Oct 1988
The New India Assurance Company Ltd. Vs Mohinder Kaur and Others
Rajasthan High Court · (1989) 1 ACC 172 : (1989) ACJ 343
Motor Vehicles Act, 1939 — Section 95(2)(b)
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 6 of 26
High Courts06 Oct 1988Dismissed
Kaur Singh Vs Murti and Another
Rajasthan High Court · (1988) WLN 553
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts06 Oct 1988Dismissed
Balkar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 578
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 152, 313Evidence Act, 1872 — Section 27
High Courts06 Oct 1988
Smt. Ramjot Vs Union of India (UOI)
Rajasthan High Court · (1990) 50 ELT 349 : (1989) 1 RLW 176
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3), 8Constitution of India, 1950 — Article 14, 22(5)
High Courts06 Oct 1988Allowed
Kailash Chand Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 587 : (1988) 2 WLN 446
Constitution of India, 1950 — Article 14, 16, 226, 309, 311
High Courts06 Oct 1988Dismissed
Mahaveer Prasad Vs R.S.E.B. and Others
Rajasthan High Court · (1988) WLN 254
High Courts06 Oct 1988Dismissed
Udai Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 347, 384
High Courts05 Oct 1988Allowed
Pritam Lal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 471
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Oct 1988Allowed
Jugal Kishore Verma Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 410
High Courts05 Oct 1988Allowed
Satyendra Singh Rathore Vs Rajasthan Rajya Pathya Pustak Mandal and Others
Rajasthan High Court · (1988) 2 WLN 690
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 2, 25F
High Courts05 Oct 1988Dismissed
Abda Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 251 : (1988) 2 WLN 443
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 22
High Courts05 Oct 1988Allowed
Bhairun Lal Vs Ghasi Lal and Another
Rajasthan High Court · (1988) WLN 420
High Courts04 Oct 1988Dismissed
Commercial Taxes Officer Vs Hira Crushing Pvt. Ltd.
Rajasthan High Court · (1989) 73 STC 264
High Courts04 Oct 1988Allowed
Dr. Dalpat Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 324
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 202, 465, 468Penal Code, 1860 (IPC) — Section 193, 213, 217, 218, 219
High Courts30 Sept 1988Allowed
Pradeep Kumar Basavatiya Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 233
Penal Code, 1860 (IPC) — Section 109, 409
High Courts30 Sept 1988Allowed
Atma Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 425
Rajasthan Subordinate Service (Recruitment and other Service Conditions) Rules, 1960 — Rule 12
High Courts29 Sept 1988Allowed
Bhanwar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 641
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 108, 109, 306, 498A
High Courts29 Sept 1988
Surya Narayan Choudhary and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1989 Raj 99
Constitution of India, 1950 — Article 14, 15, 17Nathdwara Temple Act, 1959 — Section 19, 5
High Courts29 Sept 1988
Surya Narayan Choudhary and Another Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 31 : (1988) 2 WLN 246
Constitution of India, 1950 — Article 14, 15, 17, 35, 38
High Courts29 Sept 1988
Doongar Ram Vs Ramu Ram and Another
Rajasthan High Court · (1988) 2 RLW 702 : (1988) WLN 464
Criminal Procedure Code, 1973 (CrPC) — Section 145