COURT ARCHIVE

Rajasthan High Court judgments, 1988

517 judgments · page 8 of 26

High Courts21 Sept 1988Dismissed

Ishwar Lal and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1988) WLN 534

Constitution of India, 1950 — Article 19, 226, 300ALimitation Act, 1963 — Section 5Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

High Courts21 Sept 1988Allowed

Rameshwar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (1988) 2 RLW 185 : (1988) 2 WLN 595

Constitution of India, 1950 — Article 226

High Courts21 Sept 1988Allowed

Akhilesh Narain Pareek Vs State of Rajasthan and Others

Rajasthan High Court · (1988) WLN 408(1)

Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

High Courts20 Sept 1988

Sumer Singh and Khyali Lal Vs State of Rajasthan and Others

Rajasthan High Court · (1988) 2 RLW 331 : (1988) 2 WLN 450

Constitution of India, 1950 — Article 12, 276, 277, 311, 40

High Courts20 Sept 1988

Raghunand Prasad and Co. Vs Union of India (UOI) and Others

Rajasthan High Court · (1989) 2 LLJ 42 : (1988) 2 RLW 111 : (1988) 2 WLN 295

Constitution of India, 1950 — Article 226PROVIDENT FUNDS ACT, 1925 — Section 3

High Courts20 Sept 1988Allowed

Sayar Vs Judge, Labour Court and Others

Rajasthan High Court · (1988) 2 RLW 61 : (1988) 2 WLN 305

Coking Coal Mines (Nationalisation) Act, 1972 — Section 17, 9Industrial Disputes Act, 1947 — Section 14, 17, 17A, 3, 4Industries (Development and Regulation) Act, 1951 — Section 18

High Courts20 Sept 1988Dismissed

Pradeep Bhatia and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1988) WLN 240

Constitution of India, 1950 — Article 226

High Courts20 Sept 1988

Smt. Shakuntla and Another Vs United India Insurance Company

Rajasthan High Court · (1989) ACJ 1063 : (1988) 2 RLW 640 : (1989) 2 WLN 497

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts20 Sept 1988

National Insurance Co. Ltd. Vs Gotiya and Others

Rajasthan High Court · (1989) 1 ACC 270 : (1989) ACJ 933

Motor Vehicles Act, 1988 — Section 92, 95

High Courts19 Sept 1988Allowed

Subhas Candra Hisaria Vs Sunil Sondhi and Others

Rajasthan High Court · (1988) 2 RLW 372 : (1988) WLN 259

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts16 Sept 1988

Shyam Sunder Sharma Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 498

Criminal Procedure Code, 1973 (CrPC) — Section 447, 482

High Courts16 Sept 1988

Hind Techno Machines Pvt. Ltd. Vs Jaipur Wire Industries Pvt. Ltd.

Rajasthan High Court · (1988) 2 WLN 580

COMPANIES ACT, 1956 — Section 433, 434Contract Act, 1872 — Section 55, 73Sales of Goods Act, 1930 — Section 36, 57

High Courts15 Sept 1988

Laxmi Narain Mathur Vs High Court of Judicature for Rajasthan and Another

Rajasthan High Court · (1988) 2 WLN 607

Constitution of India, 1950 — Article 229

High Courts15 Sept 1988Allowed

Jagdish Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 435

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 406

High Courts14 Sept 1988Dismissed

Balveer Singh and Others Vs Board of Revenue

Rajasthan High Court · (1988) 2 WLN 256

Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 107

High Courts14 Sept 1988

Kashmir Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 518

Penal Code, 1860 (IPC) — Section 100, 148, 149, 203, 300

High Courts14 Sept 1988Allowed

R.L. Bhatnagar Vs State of Rajasthan

Rajasthan High Court · (1988) 2 RLW 517 : (1988) WLN 276

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 4, 5

High Courts14 Sept 1988

Commissioner of Income Tax Vs Adu Ram

Rajasthan High Court · (1989) 175 ITR 324

Income Tax Act, 1961 — Section 271(1), 271(2)

High Courts14 Sept 1988Dismissed

Arvind Kumar and Another Vs Jaipur Nagar Anchalic Gramin Bank

Rajasthan High Court · (1988) 2 RLW 205 : (1988) 2 WLN 591

Constitution of India, 1950 — Article 12

High Courts13 Sept 1988

Commissioner of Income Tax Vs Dr. R.S. Bhatt

Rajasthan High Court · (1990) 185 ITR 592

Income Tax Act, 1961 — Section 91(1)