High Courts12 Sept 1988Allowed
Kishore alias Kirpal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 528
Criminal Procedure Code, 1973 (CrPC) — Section 174, 302Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 9 of 26
High Courts09 Sept 1988Allowed
Om Prakash Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 541 : (1988) WLN 494
Criminal Procedure Code, 1973 (CrPC) — Section 304, 397
High Courts09 Sept 1988Dismissed
Lala Vs Lal Khan and Others
Rajasthan High Court · AIR 1990 Raj 17 : (1989) 1 RLW 310 : (1989) 1 WLN 415
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, 100, 101, 96
High Courts09 Sept 1988Allowed
Gheesya and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 326 : (1988) WLN 270
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 438, 439, 482Penal Code, 1860 (IPC) — Section 147, 302, 323, 452
High Courts08 Sept 1988Allowed
Vijendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 447
High Courts08 Sept 1988Allowed
Abdul Rashid Vs Municipal Board Chaksu and Collector
Rajasthan High Court · (1988) 2 WLN 629
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Sept 1988Allowed
Bhojraj Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 241 : (1989) WLN 319
Criminal Procedure Code, 1973 (CrPC) — Section 312Penal Code, 1860 (IPC) — Section 304, 307, 447
High Courts08 Sept 1988Allowed
Smt. Mohini Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 116 : (1988) WLN 428
High Courts08 Sept 1988
Kanhiya Lal alias Kana and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 524
Penal Code, 1860 (IPC) — Section 142, 147, 149, 299, 300
High Courts07 Sept 1988Dismissed
Prabhu Dayal Vs Ramswaroop and Others
Rajasthan High Court · (1988) WLN 301
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Sept 1988
Brij Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 315
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts07 Sept 1988Allowed
Ramchandra Vs Ramgopal
Rajasthan High Court · (1988) WLN 288
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts06 Sept 1988
Shiv Ram Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 515
Penal Code, 1860 (IPC) — Section 376
High Courts05 Sept 1988Allowed
Teju Mal Vs State of Rajasthan and Another
Rajasthan High Court · (1988) 2 RLW 42 : (1988) WLN 559
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 150, 156, 169, 173, 190Penal Code, 1860 (IPC) — Section 170, 211, 342, 392, 419
High Courts05 Sept 1988Dismissed
Sultan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1988) WLN 244
Rajasthan Co-operative Societies Act, 2001 — Section 139Rajasthan Co-operative Societies Rules, 1966 — Rule 110, 38(2)
High Courts05 Sept 1988
Smt. Manak Bai and Others Vs Kalyan Bux
Rajasthan High Court · (1988) 2 RLW 475 : (1988) WLN 509
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 19(A)(3)
High Courts05 Sept 1988Dismissed
Charan Das Nagpal Vs Life Insurance Corporation of India and Others
Rajasthan High Court · (1988) WLN 135
LIFE INSURANCE CORPORATION ACT, 1956 — Section 48
High Courts05 Sept 1988
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 297
Penal Code, 1860 (IPC) — Section 300, 380, 411, 454, 457
High Courts05 Sept 1988Allowed
R.F.C. Officers Association Vs R.F.C. and Others
Rajasthan High Court · (1990) 60 FLR 286 : (1991) 1 LLJ 505
State Financial Corporations Act, 1951 — Section 39
High Courts02 Sept 1988Allowed
Gopal Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 141
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 54, 8