High Courts27 Nov 2025Disposed Of
Dev Narayan Gurjar Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1793
Indian Penal Code, 1860- Section 120(B), 211, 240, 424, 467, 468, 471Code of Criminal Procedure, 1973- Section 195(1)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 9 of 2,400
High Courts27 Nov 2025Disposed Of
Yatendra Kumar Nagori Vs Special Secretary Cum Vice-Chairperson
Rajasthan High Court · (2025) 11 RAJ CK 1792
Education Code of Kendriya Vidhayala, 1960- Article 81(B)
High Courts24 Nov 2025Allowed
Harjeet Singh Vs Oriental Bank Of Commerce
Rajasthan High Court · (2025) 11 RAJ CK 1806
Constitution of India, 1950- Article 14, 16, 226, 300(A)Code of Civil Procedure, 1908- Order 33 Rule 1, Order 33 Rule 10
High Courts24 Nov 2025Disposed Of
Nurul Islam Vs Rajasthan Govt
Rajasthan High Court · (2025) 11 RAJ CK 1794
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120(B), 419, 420, 471Code of Criminal Procedure, 1973- Section 306(4), 307, 439
High Courts21 Nov 2025Dismissed
Pradhuman Singh Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1807
Constitution of India, 1950- Article 226Indian Penal Code, 1860- Section 34, 223
High Courts20 Nov 2025Disposed Of
Gopal Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1810
Constitution of India, 1950- Article 226
High Courts19 Nov 2025Disposed Of
Nakul Patidar & Ors Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1809
Constitution of India, 1950- Article 14, 226
High Courts18 Nov 2025Disposed Of
Mahiman Joshi Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1811
Code of Criminal Procedure, 1973- Section 173(3), 190, 200, 202
High Courts17 Nov 2025Disposed Of
Iqbal Hussain Vs Judge, Labour Court, Kota
Rajasthan High Court · (2025) 11 RAJ CK 1798
Industrial Disputes Act, 1947- Section 10, 25(F)
High Courts13 Nov 2025Disposed Of
Alok Kumar Chaturvedi Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1801
Indian Penal Code, 1860- Section 120(B), 323, 341, 406, 498(A)Hindu Marriage Act, 1955- Section 13(B)Code of Criminal Procedure, 1973- Section 156(3), 482
High Courts12 Nov 2025Disposed Of
Shyam Sundar Vaishnav Vs Rajasthan State Road Trans. Corporation Ltd
Rajasthan High Court · (2025) 11 RAJ CK 1808
Constitution of India, 1950- Article 227Industrial Disputes Act, 1947- Section 33(2)(b)
High Courts12 Nov 2025Disposed Of
Raj Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1800
Indian Penal Code, 1860- Section 272, 273, 420Prevention of Food Adulteration Act, 1954- Section 7, 16
High Courts11 Nov 2025Allowed
Ramesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1795
Indian Penal Code, 1860- Section 354Code of Criminal Procedure, 1973- Section 482Sexual Harassment of Women at Workplace Act, 2013- Section 27, 28
High Courts10 Nov 2025Allowed
Hemlata Kanwar Vs Hans Goswam
Rajasthan High Court · (2025) 11 RAJ CK 1804
High Courts10 Nov 2025Disposed Of
Subhash Chand Jai Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1802
Constitution of India, 1950- Article 226Rajasthan CCA Rules, 1958- Rule 16
High Courts07 Nov 2025Disposed Of
Pooranmal Yadav Vs State of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1797
Code of Criminal Procedure, 1973- Section 311Indian Penal Code, 1860- Section 376(2), 392, 506Evidence Act, 1872- Section 137, 138
High Courts07 Nov 2025Disposed Of
Sohan Bai Vs Union Of India
Rajasthan High Court · (2025) 11 RAJ CK 1796
Arbitration and Conciliation Act, 1996- Section 11(6), 12(5), 29(A), 31(A)
High Courts06 Nov 2025Disposed Of
Vinod Jeph Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1790
Rajasthan Panchayati Raj Act, 1994- Section 38(1), 38(3)
High Courts06 Nov 2025Disposed Of
Heera Lal Saini Vs State Of Rajasthan
Rajasthan High Court · (2025) 11 RAJ CK 1789
Constitution of India, 1950- Article 226, 226(3)Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)