High Courts13 Jan 2026Disposed Of

Prem Devi Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1816

Land Revenue Act, 1956- Section 136Rajasthan Forest Act, 1953- Section 29(1)Mines and Minerals (Development and Regulation) Act, 1957- Section 5(1), 10(A)(2)@
High Courts09 Jan 2026Allowed

Rupa Ram Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1813

Code of Criminal Procedure, 1973- Section 174, 372(2), 437(A)Indian Penal Code, 1860- Section 107, 306
High Courts08 Jan 2026Dismissed

Manoj Vs State Of Rajasthan

Rajasthan High Court · (2026) 01 RAJ CK 1811

Code of Criminal Procedure, 1973- Section 313, 374(2)Indian Penal Code, 1860- Section 376(2)Protection of Children from Sexual Offences Act, 2012- Section 5, 6, 29
High Courts19 Dec 2025Disposed Of

Jai Rao Vs State Of Rajasthan

Rajasthan High Court · (2025) 12 RAJ CK 1716

Constitution of India, 1950- Article 14, 19(1)(a), 141, 145(3), 226Rajasthan University Act, 1946- Section 27, 29, 31, 31(A)
High Courts09 Dec 2025Disposed Of

Axis Bank Ltd Vs State Of Rajasthan

Rajasthan High Court · (2025) 12 RAJ CK 1713

Code of Criminal Procedure, 1973- Section 173(8), 457Indian Penal Code, 1860- Section 120(B), 406, 420Evidence Act, 1872- Section 27
High Courts06 Dec 2025Dismissed

Manoj Kumar Vs State Of Rajasthan

Rajasthan High Court · (2025) 12 RAJ CK 1711

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 483Central Goods and Services Tax Act, 2017- Section 67(2), 70, 132(1), 132(5)
High Courts04 Dec 2025Disposed Of

Kaptan Singh Vs State Of Rajasthan

Rajasthan High Court · (2025) 12 RAJ CK 1709

Constitution of India, 1950- Article 14, 21Code of Criminal Procedure, 1973- Section 87, 109, 110, 401, 565Rajasthan Police Rules, 1965- Rule 4.4, 4.8, 4.9, 8.22
High Courts04 Dec 2025Dismissed

Anand Kanwar Vs State Of Rajasthan

Rajasthan High Court · (2025) 12 RAJ CK 1707

Constitution of India, 1950- Article 21, 226Hindu Marriage Act, 1955- Section 5Rajasthan Civil Services (Pension) Rules, 1996- Rule 59, 66, 74
High Courts01 Dec 2025Disposed Of

Priya Suman Vs State of Rajasthan

Rajasthan High Court · (2025) 12 RAJ CK 1710

Constitution of India, 1950- Article 21Hindu Marriage Act, 1955- Section 5, 12Rajasthan Police Act, 2007- Section 29
High Courts27 Nov 2025Allowed

Kalu Khan Vs State Of Rajasthan

Rajasthan High Court · (2025) 11 RAJ CK 1805

Code of Criminal Procedure, 1973- Section 313, 374Indian Penal Code, 1860- Section 34, 323, 447Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(2)