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Rajasthan High Court judgments

47,996 judgments · page 10 of 2,400

High Courts04 Nov 2025Allowed

Ratan Devi Vs Shanti Lal

Rajasthan High Court · (2025) 11 RAJ CK 1787

Limitation Act, 1963- Article 134Code of Civil Procedure, 1908- Section 47, 115, 151, Order 21 Rule 95, Order 21 Rule 94, Order 21 Rule 84, Order 21 Rule 58
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High Courts04 Nov 2025Dismissed

Swapan Kumar Vs State of Rajasthan

Rajasthan High Court · (2025) 11 RAJ CK 1786

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Prevention of Corruption Act, 1988- Section 7, 19, 19(3), 19(4), 20
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High Courts01 Nov 2025Disposed Of

Surendra Sharma Vs State Of Rajasthan

Rajasthan High Court · (2025) 11 RAJ CK 1785

Code of Criminal Procedure, 1973- Section 161, 173, 482Indian Penal Code, 1860- Section 363, 366, 376(2)Protection of Children from Sexual Offences Act, 2012- Section 5, 6
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High Courts29 Oct 2025Dismissed

Vinay Suren Vs State of Rajasthan

Rajasthan High Court · (2025) 10 RAJ CK 1240

Indian Penal Code, 1860- Section 304(A), 420Code of Criminal Procedure, 1973- Section 173(3), 173(8), 210, 482
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High Courts29 Oct 2025Disposed Of

Bhagwan Singh Vs Suptd Engineer Pawa

Rajasthan High Court · (2025) 10 RAJ CK 1235

Constitution of India, 1950- Article 226Rajasthan Compassionate Appointment of Dependents of Deceased Government Servants Rules, 1996- Rule 10(2)
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High Courts28 Oct 2025Allowed

Anandraj Vs State Of Rajasthan

Rajasthan High Court · (2025) 10 RAJ CK 1239

Constitution of India, 1950- Article 19, 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 480(6), 483Official Secrets Act, 1923- Section 3, 5, 9
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High Courts28 Oct 2025Dismissed

Hitanshu Sankhla Vs Union of India

Rajasthan High Court · (2025) 10 RAJ CK 1238

Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 2, 3, 8, 20, 22
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High Courts15 Oct 2025Allowed

Fula Ram Vs State Of Rajasthan

Rajasthan High Court · (2025) 10 RAJ CK 1231

Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 307, 452, 147, 148, 149, 341, 323
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High Courts09 Oct 2025Allowed

Vachna Vs State of Rajasthan

Rajasthan High Court · (2025) 10 RAJ CK 1227

Code of Criminal Procedure, 1973 - Section 209, 313, 374(ii), 437(A)Indian Penal Code, 1860 - Section 34, 302, 323, 341
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